COMMISSIONER OF INCOME TAX vs. SAMSUNG INDIA ELECTRONICS LTD.
ITA - 113 / 2010HC Delhi01 February 20101 pages
For Petitioner: SUBHASHH BANSAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 113/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through : Mr Subhash Bansal . versus . SAMSUNG INDIA ELECTRONICS LTD ..... Respondent Through : None . CORAM: HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BLE MR JUSTICE SIDDHARTH MRIDUL . O R D E R 01.02.2010 CM 1144/2010 Allowed subject to all just exceptions. CM 1145/2010(condonation of delay in re-filing) Issue notice returnable on 09.08.2010. ITA 113/2010 Renotify on 09.08.2010. . BADAR DURREZ AHMED, J . . . . SIDDHARTH MRIDUL, J FEBRUARY 01, 2010 SR . . . 8
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