COMMISSIONER OF INCOME TAX vs. DCM SHRIRAM INDUSTRIES LTD.

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ITA - 80 / 2010HC Delhi27 January 20101 pages
For Petitioner: P.L. BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 80/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through : Ms P. L. Bansal . versus . DCM SHRIRAM INDUSTRIES LTD ..... Respondent Through : Mr S. K. Aggarwal . CORAM: HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BLE MR JUSTICE SIDDHARTH MRIDUL . O R D E R 27.01.2010 CM 575/2010 The delay in filing the appeal is condoned. This application stands disposed of. CM 576/2010 The delay in re-filing the appeal is condoned. This application stands disposed of. WP(C) 80/2010 Issue notice. The learned counsel accepts notice on behalf of the respondent/ assessee. Renotify on 13.05.2010. BADAR DURREZ AHMED, J . . . SIDDHARTH MRIDUL, J JANUARY 27, 2010 SR . 7

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