COMMISSIONER OF INCOME TAX vs. SAMSUNG INDIA ELECTRONICS LTD

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 120/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through : Ms Suruchi Aggarwal . versus . SAMSUNG INDIA ELECTRONICS LTD ..... Respondent Through : Mr Johnson Bara . CORAM: HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BLE MR JUSTICE SIDDHARTH MRIDUL . O R D E R 21.01.2010 CM 1220/2010 Allowed subject to all just exceptions. ITA 120/2010 . Issue notice limited to the proposed question (A) in paragraph 4 of the appeal memo. The learned counsel for the respondent accepts notice. Renotify on 17.05.2010. Tag along with ITA 39/2010. BADAR DURREZ AHMED, J . . . SIDDHARTH MRIDUL, J JANUARY 21, 2010 SR . 46