COMMISSIONER OF INCOME TAX vs. BISHAN CHAND MUKESH KUMAR
ITA - 114 / 2010HC Delhi04 February 20101 pages
For Petitioner: SANJEEV SABHARWAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 114/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through : Mr Sanjeev Sabharwal . versus . BISHAN CHAND MUKESH KUMAR ..... Respondent Through : Ms Swati Gupta for Mr Salil Kapoor . CORAM: HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BLE MR JUSTICE SIDDHARTH MRIDUL . O R D E R 04.02.2010 CM 1146/2010 Allowed subject to all just exceptions. CM 1147/2010 The delay in re-filing the appeal is condoned. This application stands disposed of. ITA 114/2010 Issue notice returnable on 17.03.2010. Notice is accepted by the learned counsel appearing on behalf of the respondent. BADAR DURREZ AHMED, J . . . SIDDHARTH MRIDUL, J FEBRUARY 04, 2010 SR . 6
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