← All Benches
ITAT Delhi Bench
77,588 judgments
COMMISSIONER OF INCOME TAX vs ASHWANI GUPTA
ITA/1264/200816/2/2010
COMMISSIONER OF INCOME TAX vs GORA MAL HARI RAM LTD
ITA/115/201015/2/2010
THE COMMISSIONER OF INCOME TAX vs ORIENTAL STRUCTURAL ENGINEERS P.LTD
ITA/146/201011/2/2010
THE COMMISSIONER OF INCOME TAX vs ORIENTAL STRUCTURAL ENGINEERS P.LTD.
ITA - 146 / 201011/2/2010
THE COMMISSIONER OF INCOME TAX vs SONA KOYA STEERING SYSTEMS LTD.
ITA/761/200910/2/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs SONO KOYO STEERING SYSTEMS LTD. GURGAON
ITA/1279/200810/2/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
THE COMMISSIONER OF INCOME TAX DELHI vs SONA KOYO STEERING SYSTEMS LTD.
ITA/788/200910/2/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
THE COMMISSIONER OF INCOME TAX III vs SONO KOYO STEERING SYSTEMS LTD. GURGAON
ITA - 194 / 200910/2/2010
THE COMMISSIONER OF INCOME TAX DELHI vs SONA KOYO STEERING SYSTEMS LTD.
ITA - 788 / 200910/2/2010
THE COMMISSIONER OF INCOME TAX vs SONA KOYA STEERING SYSTEMS LTD.
ITA - 761 / 200910/2/2010
THE COMMISSIONER OF INCOME TAX DELHI vs SONA KOYA STEERING SYSTEMS LTD.
ITA - 416 / 200910/2/2010
COMMISSIONER OF INCOME TAX vs SONO KOYO STEERING SYSTEMS LTD. GURGAON
ITA - 1279 / 200810/2/2010
COMMISSIONER OF INCOME TAX vs P.S. JAIN COMPANY LTD.
ITA/119/20109/2/2010
COMMISSIONER OF INCOME TAX vs MEDSHAVE HEALTH CARE LTD
ITA - 124 / 20109/2/2010
COMMISSIONER OF INCOME TAX vs MAHALAXMI SUGAR MILLS CO LTD
ITA - 92 / 20109/2/2010
COMMISSIONER OF INCOME TAX vs ANUPAM SWEETS
ITA/216/20098/2/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX DEL vs KHAITAN CHEMICALS & FERTILIZER
ITA/164/20078/2/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs ECS LIMITED
ITA - 1003 / 20085/2/2010
COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.
ITA - 1018 / 20075/2/2010
COMMISSIONER OF INCOME TAX vs ECS LTD.
ITA - 1030 / 20085/2/2010