← All Benches
ITAT Delhi Bench
77,588 judgments
COMMISSIONER OF INCOME TAX-III vs SUTLEJ INDUSTRIES LTD
ITA/1204/200515/3/2010
COMMISSIONER OF INCOME TAX vs EXXON MOBIL LUBRICANTS PVT LTD
ITA - 245 / 201026/2/2010
COMMISSIONER OF INCOME TAX vs JAI PARAVBOLIC SPRING LTD
ITA - 180 / 201026/2/2010
COMMISSIONER OF INCOME TAX vs VV INDUSTRIAL PROCESSORS PVT LTD
ITA - 145 / 201025/2/2010
COMMISSIONER OF INCOME TAX vs ANIL KUMAR SHARMA
ITA/820/200924/2/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs FORECH INDIA LTD
ITA/1/200724/2/2010
THE COMMISSIONER OF INCOME TAX CENTRAL vs NATASHA SINGH
ITA - 186 / 201023/2/2010
THE COMMISSIONER OF INCOME TAX-III vs SUPER CASSETTES INDUSTIRES LTD.
ITA - 136 / 201023/2/2010
COMMISSIONER OF INCOME TAX vs SUNBEAM AUTO LTD
ITA - 157 / 201023/2/2010
DIRECTOR OF INCOME TAX vs SAHARA INDIA FINANCIAL CORPORATION LTD
ITA/1064/200719/2/2010
C.I.T vs ILPEA PARAMOUNT (P) LTD
ITA/1178/200818/2/2010
VIDEO ELECTRONICS LTD
ITA - 163 / 201018/2/2010
COMMISSIONER OF INCOME TAX-IV
ITA/165/201017/2/2010
M/S JAY BHARAT MARUTI LTD. vs COMMISSIONER OF INCOME TAX
ITA/628/200917/2/2010
THE COMMISSIONER OF INCOMET AX vs JYOTI LIMBOO PROP. JYOTI & CO.
ITA/691/200916/2/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs P.C. JAIN (HUF)
ITA/155/201016/2/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs JYOTI LIMBOO
ITA/200/201016/2/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs P.C. JAIN (HUF)
ITA/169/201016/2/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
RAJIV MARDA vs C.I.T. & ANR.
ITA - 581 / 200916/2/2010
COMMISSIONER OF INCOME TAX vs JYOTI LIMBOO
ITA - 200 / 201016/2/2010
