← All Benches
ITAT Delhi Bench
77,588 judgments
COMMISSIONER OF INCOME TAX vs SHROTTAM JAIN
ITA - 620 / 201015/4/2010
COMMISSIONER OF INCOME TAX vs SUDHIR SEKHRI
ITA/438/201015/4/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs SUDHIR SEKHRI
ITA/460/201015/4/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs HOUSING & URBAN DEVLOPMENT CORPORATION
ITA - 430 / 201015/4/2010
COSMO FERRITES LTD vs COMMISSIONER OF INCOME TAX
ITA - 616 / 201012/4/2010
COMMISSIONER OF INCOME TAX vs ANJU DEVI
ITA - 443 / 201012/4/2010
THE COMMISSIONER OF INCOME TAX-II vs AUTO KASHYAP INDIA PVT. LTD
ITA/418/201012/4/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX DELHI II vs MODI TELECOMMUNICATION LTD.
ITA/1308/200712/4/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs TEI TECHNOLOGY PVT LTD
ITA - 617 / 201012/4/2010
COMMISSIONER OF INCOME TAX vs TEI TECHNOLOGY PVT LTD
ITA - 618 / 201012/4/2010
COMMISSIONER OF INCOME TAX vs BMR & ASSOCIATES
ITA - 619 / 201012/4/2010
ATUL KALRA vs COMMISSIONER OF INCOME TAX
ITA - 614 / 20109/4/2010
C.I.T vs VIJAY SINGH
ITA/214/20089/4/2010
CASES PERTAINING TO SPL.DIVISION BENCHES
C.I.T vs VIJAY SINGH
ITA - 214 / 20089/4/2010
COMMISSIONER OF INCOME TAX vs KAILASH JEWELLERY HOUSE
ITA - 613 / 20109/4/2010
COMMISSIONER OF INCOME TAX vs PODDAR PIGMENTS LTD.
ITA/347/20107/4/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
DELHI PUBLIC SCHOOL BLOCK C POCKET 5 VASANT KUNJ vs COMMISSIONER OF INCOME TAX
ITA - 610 / 20106/4/2010
COMMISSIONER OF INCOME TAX vs BHARTESH JAIN
ITA/363/20106/4/2010
COMMISSIONER OF INCOME TAX vs BHARTESH JAIN
ITA - 363 / 20106/4/2010
THE COMMISSIONER OF INCOME TAX III vs SUNTECH VISION LTD.
ITA - 463 / 20105/4/2010