COMMISSIONER OF INCOME TAX vs. ANJU DEVI
ITA - 443 / 2010HC Delhi12 April 20101 pages
For Petitioner: SANJEEV SABHARWAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 443/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Mr Sanjeev Sabharwal . versus . ANJU DEVI ..... Respondent Through: None . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . O R D E R 12.04.2010 . CM 3929/2010 (Exemption) Allowed, subject to all just exceptions. ITA 443/2010 At the request of the learned counsel for the appellant, renotify on 14.05.2010. Mr Sabharwal appearing for the appellant shall endeavour to get the other four connected appeals listed on the next date. . BADAR DURREZ AHMED, J . . . V.K. JAIN, J APRIL 12, 2010 Ag . $ 6
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