COMMISSIONER OF INCOME TAX vs. EXXON MOBIL LUBRICANTS PVT LTD

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ITA - 245 / 2010HC Delhi26 February 20101 pages
For Petitioner: PL BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 245/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through : Ms P. L. Bansal with Mr Paras Chaudhry and Ms Anshul Sharma . versus . EXXON MOBIL LUBRICANTS PVT LTD ..... Respondent Through : Mr Sriram Krishna . CORAM: HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BLE MR JUSTICE SIDDHARTH MRIDUL . O R D E R 26.02.2010 CM 3220/2010 Allowed subject to all just exceptions. ITA 245/2010 Issue notice. Notice is accepted by the learned counsel appearing on behalf of the respondent/ assessee. Renotify on 16.08.2010. BADAR DURREZ AHMED, J . . . . SIDDHARTH MRIDUL, J FEBRUARY 26, 2010 SR . 33

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