THE COMMISSIONER OF INCOME TAX-III vs. SUPER CASSETTES INDUSTIRES LTD.
ITA - 136 / 2010HC Delhi23 February 20101 pages
For Petitioner: RASHMI CHOPRA
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 136/2010 . THE COMMISSIONER OF INCOME TAX-III ..... Appellant Through Ms Rashmi Chopra, Advocate . versus . SUPER CASSETTES INDUSTIRES LTD. ..... Respondent Through None. . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE SIDDHARTH MRIDUL . O R D E R 23.02.2010 . C.M. No. 1547/2010 (Condonation of delay) . The delay in re-filing the appeal is condoned. . The application stands disposed of. . . . ITA No. 136/2010 . Issue notice, returnable on 02.08.2010. . . . BADAR DURREZ AHMED,J . . . . SIDDHARTH MRIDUL, J FEBRUARY 23, 2010 rs . 44
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