THE COMMISSIONER OF INCOME TAX CENTRAL vs. NATASHA SINGH

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ITA - 186 / 2010HC Delhi23 February 20101 pages
For Petitioner: RASHMI CHOPRA

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IN THE HIGH COURT OF DELHI AT NEW DELHI ITA 186/2010 . THE COMMISSIONER OF INCOME TAX CENTRAL ..... Appellant Through Ms Rashmi Chopra, Advocate . versus . NATASHA SINGH ..... Respondent Through None. CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE SIDDHARTH MRIDUL . O R D E R 23.02.2010 . C.M. No. 1667/2010 (Condonation of delay) . The delay in re-filing the appeal is condoned. . The application stands disposed of. . ITA No. 186/2010 . Issue notice, returnable on 22.07. 2010. . List along with ITA No. 745/2009 . . . BADAR DURREZ AHMED,J . . . SIDDHARTH MRIDUL, J FEBRUARY 23, 2010 rs . 11

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