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ITAT Chennai Bench
24,513 judgments
POOLIAH THEVAR KRISHNAVENI,MADURAI vs ITO, NCW-2(3), MADURAI
ITA 3284/CHNY/2025[2013-14]Status: Disposed3/8/2026AY 2013-14
VASANTHA KALYANASUNDARAM,CHENNAI vs ITO, NCW-15(5), CHENNAI
ITA 2772/CHNY/2025[2015-16]Status: Disposed3/8/2026AY 2015-16
RAJSRIYA AUTOMOTIVE INDUSTRIES PVT. LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-5(1), CHENNAI
ITA 2736/CHNY/2025[2012-13]Status: Disposed3/8/2026AY 2012-13
M/S. SAKURA AUTOPARTS INDIA PVT. LTD.,CHENNAI vs ITO, CORP. CIRCLE-3(1), CHENNAI
ITA 1475/CHNY/2025[2021-22]Status: Disposed3/8/2026AY 2021-22
RAVIKIRAN FOUNDATION OF INDIA,CHENNAI vs CIT, EXEMPTIONS, CHENNAI
ITA 1463/CHNY/2025[-]Status: Disposed3/8/2026
RAVIKIRAN FOUNDATION OF INDIA,CHENNAI vs CIT, EXMEPTIONS, CHENNAI
ITA 1462/CHNY/2025[-]Status: Disposed3/8/2026
SALEM STARCH AND SAGO MFRS. SERVICE INDL. CO-OP. SOCIETY LTD.,SALEM vs ACIT, CIRCLE-2, SALEM
ITA 1441/CHNY/2025[2013-14]Status: Disposed3/8/2026AY 2013-14
INCOME TAX OFFICER, INTERNATIONAL TAXATION WARD-1(2), CHENNAI, CHENNAI vs BHAGYASHREE JAIN, CHENNAI
ITITA 6/CHNY/2026[2014-15]Status: Disposed31/7/2026AY 2014-15
VENKATACHALAM ELANGOVAN,SALEM vs ITO, WARD-1(1), SALEM
ITA 995/CHNY/2026[2021-22]Status: Disposed31/7/2026AY 2021-22
VENKATACHALAM ELANGOVAN,SALEM vs ITO, WARD-1(1), SALEM
ITA 994/CHNY/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
JOTHI CHETTIAR SIVAKUMAR,CHENNAI vs ITO, WARD-10(3), CHENNAI
ITA 927/CHNY/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
THE TRAVANCORE TEXTILES PVT. LTD.,CHENNAI vs ITO, CORP. WARD-3(2), CHENNAI
ITA 2007/CHNY/2026[2018-19]Status: Disposed31/7/2026AY 2018-19
THE TRAVANCORE TEXTILES PVT. LTD.,CHENNAI vs ITO, CORP. WARD.3(2), CHENNAI
ITA 2006/CHNY/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
THE TRAVANCORE TEXTILES PVT. LTD.,CHENNAI vs ITO, CORP. WARD-3(2), CHENNAI
ITA 2005/CHNY/2026[2016-17]Status: Disposed31/7/2026AY 2016-17
INCOME TAX OFFICER, CHENNAI vs RAMACHANDRAN RADHIKA, CHENNAI
ITA 869/CHNY/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
BALAJI ASSOCIATES,PUDUKKOTTAI vs ITO, WARD-1,, PUDUKKOTTAI
ITA 1329/CHNY/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SOOLAYUDHA PANDIYAN VELKANNAN, CHENNAI
ITA 3268/CHNY/2025[2016-17]Status: Disposed30/7/2026AY 2016-17
DUPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SOOLAYUDHA PANDIYAN VELKANNAN, CHENNAI
ITA 3267/CHNY/2025[2017-18]Status: Disposed30/7/2026AY 2017-18
SOOLAYUDHA PANDIYAN VELKANNAN,CHENNAI vs DCIT, CC-1(4), CHENNAI
ITA 3238/CHNY/2025[2017-18]Status: Disposed30/7/2026AY 2017-18
SOOLAYUDHA PANDIYAN VELKANNAN,CHENNAI vs DCIT, VV-1(4), CHENNAI
ITA 3237/CHNY/2025[2016-17]Status: Disposed30/7/2026AY 2016-17