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ITAT Chennai Bench
24,513 judgments
INCOME TAX OFFICER, CHENNAI vs SHRI CHINNASAMY RAMACHANDRAN (DECEASED) L/H GOWTHAM CHANDHAR, CHENNAI
ITA 1634/CHNY/2026[2016-17]Status: Disposed3/8/2026AY 2016-17
HOTEL SIVAPRIYA,DINDIGUL vs COMMISSIONER OF INCOME-TAX (APPEALS), DINDIGUL,TAMIL NADU
ITA 1628/CHNY/2026[2020-2021]Status: Disposed3/8/2026AY 2020-2021
INCOME-TAX OFFICER, VILLUPURAM vs DHAKSHINAMOORTHY DURAIRAJAN, VILLUPURAM
ITA 1602/CHNY/2026[2020-21]Status: Disposed3/8/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 1370/CHNY/2026[2023-24]Status: Disposed3/8/2026AY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 1369/CHNY/2026[2022-23]Status: Disposed3/8/2026AY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 1368/CHNY/2026[2021-22]Status: Disposed3/8/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 1367/CHNY/2026[2020-21]Status: Disposed3/8/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, MADURAI vs M/S. SUSHMA CINE ARTS, MADURAI
ITA 1324/CHNY/2026[2020-21]Status: Disposed3/8/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs M/S. SUSHMA CINE ARTS, MADURAI
ITA 1323/CHNY/2026[2021-22]Status: Disposed3/8/2026AY 2021-22
NEELAMEGAM ALAGARSAMY,MADURAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, MADURAI, MADURAI
ITA 1247/CHNY/2026[2021-22]Status: Disposed3/8/2026AY 2021-22
NEELAMEGAM ALAGARSAMY,MADURAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, MADURAI, MADURAI
ITA 1246/CHNY/2026[2018-19]Status: Disposed3/8/2026AY 2018-19
NEELAMEGAM ALAGARSAMY,MADURAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, MADURAI, MADURAI
ITA 1245/CHNY/2026[2015-16]Status: Disposed3/8/2026AY 2015-16
YM 33 KARUPPAMPATTY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD,TRICHY vs INCOME TAX OFFICER, WARD 2(1) TRICHY/, TRICHY
ITA 1039/CHNY/2026[2019-2020]Status: Disposed3/8/2026AY 2019-2020
MALAR RESIDENCY,MADURAI vs ITO, NON CORP, 2(3), MADURAI
ITA 1037/CHNY/2026[2014-15]Status: Disposed3/8/2026AY 2014-15
PRABHUSANKAR RANGASAMY,SALEM vs ITO, INTN. TAXATION WARD, COIMBATORE
ITA 1030/CHNY/2026[2017-18]Status: Disposed3/8/2026AY 2017-18
M.N. CHICKKANNA CHETTIAR TRUST,TIRUPPUR vs ACIT, EXEMPTIONS, COIMBATORE
ITA 4065/CHNY/2025[2021-22]Status: Disposed3/8/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI vs MAJUNATH RAI PRAKASHRAJ, CHENNAI
ITA 3664/CHNY/2025[2020-21]Status: Disposed3/8/2026AY 2020-21
SHRUDHI MAHALAKSHMI,COIMBATORE vs INCOME TAX OFFICER, COIMBATORE
ITA 3423/CHNY/2025[2017-18]Status: Disposed3/8/2026AY 2017-18
RAMANATHANPURAM DISTRICT CENTRAL CO OPERATIVE BANK LIMITED,RAMANATHAPURAM vs ITO, RAMANATHAPURAM
ITA 3413/CHNY/2025[2014-15]Status: Disposed3/8/2026AY 2014-15
RAMANATHANPURAM DIST CENTRAL CO OPERATIVE BANK LIMITED,RAMANNATHAPURAM vs ITO, RAMANATHPURAM
ITA 3412/CHNY/2025[2012-14]Status: Disposed3/8/2026AY 2012-14