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ITAT Chennai Bench
24,513 judgments
SOOLAYUDHA PANDIYAN VELKANNAN,CHENNAI vs DCIT, CC-1(4), CHENNAI
ITA 3236/CHNY/2025[2015-16]Status: Disposed30/7/2026AY 2015-16
DECISION MINDS INDIA PRIVATE LIMITED,BANGALORE vs DCIT CORPORATE CIRCLE 1(1) CHENNAI, CHENNAI
ITTPA 37/CHNY/2026[2022 - 2023]Status: Disposed29/7/2026
OLAKARA SAMSUDDIN ABDULLA KUTTY,KERALA vs ITO, INTL TAXN. WARD-2(2), CHENNAI
ITA 949/CHNY/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
INCOME TAX OFFICER, EXEMPTIONS, MADURAI, MADURAI vs SRI KRISHNA EDUCATIONAL & CHARITABLE TRUST, ODDANCHATRAM
ITA 891/CHNY/2026[2013-14]Status: Disposed29/7/2026AY 2013-14
BHARATHSENTHILKUMAR,CHENNAI vs IT- NON CORP WARD 1(2), CHENNAI
ITA 3285/CHNY/2026[2018-2019]Status: Disposed29/7/2026AY 2018-2019
NAANAL CHARITIES,THANJAVUR vs CIT EXEMPTIONS, CHENNAI
ITA 3091/CHNY/2026[-]Status: Disposed29/7/2026
R639 L NEIKUPPAI PACCS,TRICHY vs ITO, WARD-2(1), TRICHY
ITA 2987/CHNY/2026[2019-20]Status: Disposed29/7/2026AY 2019-20
R639 L NEIKUPPAI PACCS,TRICHY vs ITO, WARD-2(1), TRICHY
ITA 2986/CHNY/2026[2015-16]Status: Disposed29/7/2026AY 2015-16
M/S. NORTHERN ARC FOUNDATION,CHENNAI vs CIT(EXEMPTIONS), , CHENNAI
ITA 2457/CHNY/2026[-]Status: Disposed29/7/2026
SRI SARVAMANGALA RAJARAJESWARI CHARITABLE TRUST,COIMBATORE vs ACIT, EXEMPTIONS,, COIMBATORE
ITA 1521/CHNY/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
JCIT, TRICHY vs THE TIRUCHIRAPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LTD, TRICHY
ITA 1499/CHNY/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
ANNAMUTHU NAVANEETHAN,COIMBATORE vs ITO, NCW-1(4), COIMBATORE
ITA 1468/CHNY/2026[2021-22]Status: Disposed29/7/2026AY 2021-22
RAMU MANOHARAN,VILLUPURAM vs ITO, WARD-1,, VILLUPURAM
ITA 1463/CHNY/2026[2015-16]Status: Disposed29/7/2026AY 2015-16
ILANGOVAN MURUGAN,NAGAPATTINAM vs ITO, WARD-2,, CUDDALORE
ITA 3014/CHNY/2025[2022-23]Status: Disposed29/7/2026AY 2022-23
SHRI JAIN SHWETAMBAR TERAPANTHI SABHA KILPAUK CHENNAI,CHENNAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI
ITA 943/CHNY/2026[2026-27]Status: Disposed28/7/2026AY 2026-27
EKAMBARAM SUKUMAR,SALEM vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE 1(1) SALEM, SALEM
ITA 840/CHNY/2026[2019-20]Status: Disposed28/7/2026AY 2019-20
STATE BANK OF INDIA SMECC CHENNAI,CHENNAI vs THE INCOME TAX OFFICER, CHENNAI
ITA 631/CHNY/2026[2016-17]Status: Disposed28/7/2026AY 2016-17
VETRIVEL MADESWARAN,SALEM vs ITO, WARD-1(1), SALEM
ITA 3393/CHNY/2026[2020-21]Status: Disposed28/7/2026AY 2020-21
AAFWAN INVESTMENT CONSULTANCY PRIVATE LIMITED ,PERAMBALUR vs ITO, WARD 1, PERAMBALUR
ITA 3098/CHNY/2026[2023-24]Status: Disposed28/7/2026AY 2023-24
VADASERY CO OP CREDIT SOCIETY LTD NO Y 4,VADASERY vs INCOME TAX OFFICER, NAGERCOIL
ITA 3067/CHNY/2026[2021 -2022]Status: Disposed28/7/2026