NAANAL CHARITIES,THANJAVUR vs. CIT EXEMPTIONS, CHENNAI
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Before: Shri Inturi Rama Rao & Shri S.S. Viswanethra Ravi
PER S.S. VISWANETHRA RAVI, JUDICIAL MEMBER:
This appeal filed by the assessee is directed against the order dated 22.03.2026 passed by the ld. Commissioner of Income Tax (Exemption), Chennai.
Ld. AR, Mr. N. Arjunraj, Advocate, placed on record the order dated 25.07.2025 passed in ITA No.1012/Chny/2025 by the B Bench of this Tribunal and submits that the facts and circumstances of the present case are similar to the fac
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