← All Benches
ITAT Chennai Bench
24,513 judgments
RAISER PASUMAL DEVELOPMENT LTD.,MADURAI vs ITO, CORPORATE WARD-4,, MADURAI
ITA 3057/CHNY/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
GREEN PLANET WELFARE FOUNDATION,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 3044/CHNY/2026[-]Status: Disposed28/7/2026
VETRIVEL MADESWARAN,SALEM vs ITO, WARD-1(1), SALEM
ITA 3025/CHNY/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
MANOHARAN,THIRUVARUR vs ACIT, CIRCLE-2(1), TRICHY
ITA 3021/CHNY/2026[2015-16]Status: Disposed28/7/2026AY 2015-16
MOTHILAL ARUNJUNAIRAJAN,CHENNAI vs ITO, NCW-17(6), CHENNAI
ITA 3011/CHNY/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
SANTHA PAPNI EDUCATIONAL TRUST,CHENNAI vs ITO, EXEMPTIONS, CHENNAI
ITA 3009/CHNY/2026[-]Status: Disposed28/7/2026
S SATHYARAJ,CHENNAI vs DCIT, NCC-10(1), CHENNAI
ITA 3000/CHNY/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
S SATHYARAJ,CHENNAI vs DCIT, NON CORP. CIRCLE 10(1), CHENNAI
ITA 2999/CHNY/2026[2013-14]Status: Disposed28/7/2026AY 2013-14
PARAMASIVA NAIDU MUTHUVELRAJ,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 2956/CHNY/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
PARAMASIVA NAIDU MUTHUVELRAJ,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 2955/CHNY/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
PARAMASIVA NAIDU MUTHUVELRAJ,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 2954/CHNY/2026[2016-17]Status: Disposed28/7/2026AY 2016-17
PARAMASIVA NAIDU MUTHUVELRAJ,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 2953/CHNY/2026[2016-17]Status: Disposed28/7/2026AY 2016-17
NALLUSAMY ARULJOTHI,NAMAKKAL vs ITO, WARD-2,, NAMAKKAL
ITA 2776/CHNY/2026[2019-20]Status: Disposed28/7/2026AY 2019-20
SAMBHAVNATH JAIN BHAWAN TRUST,CHENNAI vs ITO, EXEMPTIONS WARD-3,, CHENNAI
ITA 2765/CHNY/2026[-]Status: Disposed28/7/2026
PERUMAL RAJA RAJSHANKAR,PONDICHERRY vs ITO, CIRCLE-1,, PUDUCHERRY
ITA 2763/CHNY/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
GEMINI TRADERS,VELLORE vs ACIT, CIRCLE-1, VELLORE
ITA 2749/CHNY/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
GEMINI TRADERS,VELLORE vs ACIT, CIRCLE-1, VELLORE
ITA 2748/CHNY/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
NARASIMMA GOUNDER SESHACHALAM,KRISHNAGIRI vs ITO, WARD-1,, KRISHNAGIRI
ITA 2033/CHNY/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
INCOME TAX OFFICER, WARD-1,, VIRUDHUNAGAR vs BEE CEE FIREWORKS INDUSTRIES, SIVAKASI
ITA 1041/CHNY/2026[2016]Status: Disposed28/7/2026
NAGARAJAN ANBUVALLI,COIMBATORE vs ITO, NCW-4(1), COIMBATORE
ITA 3218/CHNY/2025[2018-19]Status: Disposed28/7/2026AY 2018-19