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ITAT Chandigarh Bench

6,746 judgments

DAYANAND MATH,GURDASPUR vs EXEMPTIONS CIRCLE 1, CHANDIGARH, CHANDIGARH

ITA 571/CHANDI/2026[2026-27]Status: Disposed18/5/2026AY 2026-27

ATUL AGGARWAL AND AMIT AGGARWAL,MAIN BAZAR SARAHAN vs ITO NAHAN, NAHAN

ITA 686/CHANDI/2025[2017-2018]Status: Disposed18/5/2026AY 2017-2018

KULLU CRAFT HERITAGE FOUNDATION,KULLU vs COMMISSIONER OF INCOME TAX (EXEMPTION),, CHANDIGARH

ITA 1869/CHANDI/2025[NA]Status: Disposed18/5/2026

JASPAL SINGH,HARYANA vs INCOME TAX OFFICER, WARD(1), HARYANA

ITA 1716/CHANDI/2025[2015-16]Status: Disposed18/5/2026AY 2015-16

ARUNA,AMBALA vs INCOME TAX OFFICER, WARD-1, AMBALA , AMBALA

ITA 1707/CHANDI/2025[2012-13]Status: Disposed18/5/2026AY 2012-13

RACHANA SINGH, CHANDIGARH,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX CC-2,, CHANDIGARH

ITA 1660/CHANDI/2025[2013-2014]Status: Disposed18/5/2026AY 2013-2014

JASDEEP SINGH,NABHA vs ITO, NABHA

ITA 1444/CHANDI/2025[2017-18]Status: Disposed18/5/2026AY 2017-18

MAHESH INDER, LUDHIANA,LUDHIANA vs INCOME TAX OFFICER, WARD 2(1), LUDHIANA

ITA 1111/CHANDI/2025[2016-17]Status: Disposed18/5/2026AY 2016-17

INCOME TAX OFFICER, LUDHIANA vs MOHINDER SINGH, LUDHINANA

ITA 600/CHANDI/2025[2015-16]Status: Disposed14/5/2026AY 2015-16

G S PROMOTORS AND DEVELOPERS,PANCHKULA vs INCOME TAX OFFICER, WARD-1, PANCHKULA

ITA 310/CHANDI/2025[2017-18]Status: Disposed14/5/2026AY 2017-18

PT KEDAR NATH SHARMA HOSPITAL CHARITABLE TRUST,CHANDIGARH vs ITO EXEMPTIONS, CHANDIGARH

ITA 1770/CHANDI/2025[2018-19]Status: Disposed14/5/2026AY 2018-19

PT KEDAR NATH SHARMA HOSPITAL CHARITABLE TRUST,CHANDIGARH vs ITO EXEMPTIONS, CHANDIGARH

ITA 1769/CHANDI/2025[2017-18]Status: Disposed14/5/2026AY 2017-18

EMM EMM ASSOCIATES,CHANDIGARH vs INCOME TAX OFFICER, WARD-2(1), CHANDIGARH, CHANDIGARH

ITA 1684/CHANDI/2025[2016-17]Status: Disposed14/5/2026AY 2016-17

GULZAR SINGH( THROUGH LEGAL HEIR AVTAR SINGH),AMBALA vs INCOME TAX OFFICER, WARD-2, AMBALA

ITA 1356/CHANDI/2025[2015-16]Status: Disposed14/5/2026AY 2015-16

RITA RANI,B-III/, SANTA WALI GALI, BARNALA vs ITO, BARNALA

ITA 1335/CHANDI/2025[2023-24]Status: Disposed14/5/2026AY 2023-24

INCOME-TAX OFFICER, KHANNA vs RUPINDER SINGH, MACHHIWARA

ITA 1262/CHANDI/2025[2014-15]Status: Disposed14/5/2026AY 2014-15

DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(EXEMPTIONS), CHANDIGARH vs THE PUNJAB STATE BOARD OF TECHNICAL EDUCATION & INDUSTRIAL TRAINING, CHANDIGARH

ITA 621/CHANDI/2022[2013-14]Status: Disposed14/5/2026AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(EXEMPTIONS), CHANDIGARH vs THE PUNJAB STATE BOARD OF TECHNICAL EDUCATION & INDUSTRIAL TRAINING, CHANDIGARH

ITA 620/CHANDI/2022[2012-13]Status: Disposed14/5/2026AY 2012-13

DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(EXEMPTIONS), CHANDIGARH vs THE PUNJAB STATE BOARD OF TECHNICAL EDUCATION & INDUSTRIAL TRAINING, CHANDIGARH

ITA 619/CHANDI/2022[2011-12]Status: Disposed14/5/2026AY 2011-12

SHIVDAYAL DHARAM SHALA TRUST,SOLAN vs ITO EXEMPTION WARD SOLAN, SOLAN

ITA 671/CHANDI/2025[2016-17]Status: Disposed13/5/2026AY 2016-17