← All Benches
ITAT Chandigarh Bench
6,746 judgments
JASKANWAL KAUR,LUDHIANA vs ITO WARD 6(1), LUDHIANA, LUDHIANA
ITA 581/CHANDI/2025[2016-2017]Status: Disposed13/5/2026AY 2016-2017
BHAWANA VYAS,GURGAON vs ITO, WARD 1, AMBALA, AMBALA
ITA 1464/CHANDI/2025[2019-20]Status: Disposed13/5/2026AY 2019-20
JYOTI,PINJORE vs ITO, WARD 2, PANCHKULA
ITA 1365/CHANDI/2025[2015-16]Status: Disposed13/5/2026AY 2015-16
DEEPA,PINJORE vs INCOME TAX OFFICER WARD 1, PANCHKULA, PANCHKULA
ITA 1347/CHANDI/2025[2015-16]Status: Disposed13/5/2026AY 2015-16
STATE BANK OF INDIA, SME BRANCH (11705),CHANDIGARH vs ADDL. CIT(TDS), CHANDIGARH
ITA 999/CHANDI/2025[2016-17]Status: Disposed12/5/2026AY 2016-17
STATE BANK OF INDIA, PUNJAB UNIVERSITY BRANCH(0742),CHANDIGARH vs ADDL. CIT(TDS),, CHANDIGARH
ITA 998/CHANDI/2025[2016-17]Status: Disposed12/5/2026AY 2016-17
STATE BANK OF INDIA, COMMERCIAL BRANCH (09926),CHANDIGARH vs ADDL. CIT(TDS), CHANDIGARH
ITA 997/CHANDI/2025[2016-17]Status: Disposed12/5/2026AY 2016-17
VARDHMAN POLYTEX LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1, LUDHIANA
ITA 545/CHANDI/2025[2017-2018]Status: Disposed12/5/2026AY 2017-2018
VARDHMAN POLYTEX LIMITED,LUDHIANA vs DEPUTY COMMSSIONER OF INCOME TAX CIRCLE-1, LUDHIANA
ITA 544/CHANDI/2025[2014-2015]Status: Disposed12/5/2026AY 2014-2015
VARDHMAN POLYTEX LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1, LUDHIANA
ITA 543/CHANDI/2025[2012-2013]Status: Disposed12/5/2026AY 2012-2013
SUNITA GUPTA,VILLAGE CHHACHHRAULI DISTRICT YAMUNANAGAR vs INCOME TAX OFFICER, YAMUNANAGAR
ITA 1741/CHANDI/2025[2019-20]Status: Disposed12/5/2026AY 2019-20
MUKESH BHARDWAJ,LUDHIANA, PUNJAB. vs INCOME TAX OFFICER, LUDHIANA, PUNJAB
ITA 1520/CHANDI/2025[2019-20]Status: Disposed12/5/2026AY 2019-20
DEVENDER KUMAR,YAMUNANAGAR vs ITO, YAMUNANAGAR
ITA 1478/CHANDI/2025[2017-18]Status: Disposed12/5/2026AY 2017-18
STATE BANK OF INDIA,MAIN BRANCH(00628),CHANDIGARH vs ADDL.COMMISSIONER OF INCOME TAX(TDS), CHANDIGAARH
ITA 1083/CHANDI/2025[2016-17]Status: Disposed12/5/2026AY 2016-17
STATE BANK OF INDIA, SAMB BRANCH (04262),CHANDIGARH vs ADDL. COMMISSIONER OF INCOME TAX (TDS), CHANDIGARH
ITA 1082/CHANDI/2025[2016-17]Status: Disposed12/5/2026AY 2016-17
STATE BANK OF INDIA, ZONAL OFFICE (15875),PATHANKOT vs ADDL. COMMISSIONER OF INCOME TAX(TDS), CHANDIGARH
ITA 1081/CHANDI/2025[2016-17]Status: Disposed12/5/2026AY 2016-17
STATE BANK OF INDIA, CENTRAL PENSION PROCESSING CENTER,CHANDIGARH vs ADDL.CIT(TDS), CHANDIGARH
ITA 1001/CHANDI/2025[2016-17]Status: Disposed12/5/2026AY 2016-17
STATE BANK OF INDIA, SMECCC BRANCH (05022),CHANDIGARH vs ADDL.CIT(TDS), CHANDIGARH
ITA 1000/CHANDI/2025[2016-17]Status: Disposed12/5/2026AY 2016-17
SHREE SIDDHIVINAYAK EDU. TRUST,HARYANA vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 474/CHANDI/2026[2026-27]Status: Disposed11/5/2026AY 2026-27
IILM EDUCATION TRUST,GURUGRAM vs DCIT/ACIT(E)(C-2) CHANDIGARH, CHANDIGARH
ITA 20/CHANDI/2026[2026-2027]Status: Disposed11/5/2026AY 2026-2027
