← All Benches
ITAT Chandigarh Bench
6,746 judgments
HAR KISHAN,SIRSA vs INCOME TAX OFFICER, WARD-1, SIRSA, INCOME TAX OFFICER, WARD-, SIRSA
ITA 826/CHANDI/2025[2015-16]Status: Disposed11/5/2026AY 2015-16
MRS BECTORS FOOD SPECIALITIES LIMITED,THEING ROAD, PHILLAUR S.O, PHILLAUR vs PR. COMMISSIONER OF INCOME TAX -1, AAYAKAR BHAWAN RISHI NAGAR, LUDHIANA
ITA 755/CHANDI/2025[2020-2021]Status: Disposed11/5/2026AY 2020-2021
JASVINDER KAUR,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(5), CHANDIGARH
ITA 744/CHANDI/2025[2011-12]Status: Disposed11/5/2026AY 2011-12
NARINDER PAL SINGH,SAMANA vs ITO-WARD SAMANA, PATIALA
ITA 687/CHANDI/2025[2011-12]Status: Disposed11/5/2026AY 2011-12
PAWAN SAINI, NARAINGARH,AMBALA vs INCOME TAX OFFICER, WARD NO. 3, AMBALA
ITA 680/CHANDI/2025[2012-13]Status: Disposed11/5/2026AY 2012-13
KARAMJIT SINGH ,SIRHIND vs INCOME TAX OFFICER, ITO WARD SIRHIND RANGE
ITA 636/CHANDI/2025[2016-17]Status: Disposed11/5/2026AY 2016-17
NARINDER PAL SINGH,RAJLA, SAMANA vs ITO WARD-SAMANA, PATIALA
ITA 617/CHANDI/2025[2011-12]Status: Disposed11/5/2026AY 2011-12
THE GEORA AGRICULTURE CO OPERATIVE SERVICE SOCIETY LIMITED,KANGRA, HIMACHAL PRADESH vs ITO WARD, NURPUR, ITO WARD, NURPUR
ITA 599/CHANDI/2025[2015-16]Status: Disposed11/5/2026AY 2015-16
CANARA BANK, NABHA,NABHA vs ADDL. COMMISSIONER OF INCOME TAX(TDS), CHANDIGARH, CHANDIGARH
ITA 512/CHANDI/2025[2015-2016]Status: Disposed11/5/2026AY 2015-2016
INCOME TAX OFFICER, LUDHIANA vs MANMOHAN SINGH CHAWLA, MODEL TOWN
ITA 265/CHANDI/2025[2016]Status: Disposed11/5/2026
MANOJ KUMAR NAGPAL,LUDHIANA vs ITO WARD 3(1), LUDHIANA, LUDHIANA
ITA 1773/CHANDI/2025[2019-20]Status: Disposed11/5/2026AY 2019-20
SUKHBIR SINGH,RATIA, FATEHABAD vs INCOME TAX OFFICER, WARD NO. 2, FATEHABAD
ITA 1737/CHANDI/2025[2012-13]Status: Disposed11/5/2026AY 2012-13
RAVINDER DEEP SINGH SEKHON,LUDHIANA vs ITO WARD 6 (1), LUDHIANA
ITA 1689/CHANDI/2025[2010-11]Status: Disposed11/5/2026AY 2010-11
RAJ KUMAR DOGRA HUF,HIRA NAGAR , GANDHI CHOWK vs ITO WARD HAMIRPUR, ITO WARD HAMIRPUR
ITA 1685/CHANDI/2025[2019-20]Status: Disposed11/5/2026AY 2019-20
NEW STANDARD MOTORS,CHANDIGARH vs INCOME TAX OFFICER, WARD-5(5), CHANDIGARH , CHANDIGARH
ITA 1682/CHANDI/2025[2017-18 ]Status: Disposed11/5/2026
BAR COUNCIL OF HIMACHAL PRADESH SIMLA,SHIMLA vs INCOME TAX OFFICER WARD SHIMLA, WARD - SHIMLA
ITA 1535/CHANDI/2025[2011-12]Status: Disposed11/5/2026AY 2011-12
SHRI CHETAN DASS GOSANVARDHAN SANSTHAN SANGEL UJINA,GURGAON vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1522/CHANDI/2025[2025-26]Status: Disposed11/5/2026AY 2025-26
INDEPTH VISION FOUNDATION,AMBALA vs CIT, EXEMPTIONS, CHANDIGARH
ITA 1458/CHANDI/2025[2026-27]Status: Disposed11/5/2026AY 2026-27
INDEPTH VISION FOUNDATION,AMBALA vs CIT, EXEMPTIONS, CHANDIGARH
ITA 1457/CHANDI/2025[2026-27]Status: Disposed11/5/2026AY 2026-27
PEC UNIVERSITY OF TECHNOLOGY PENSION FUND TRUST,CHANDIGARH vs DCIT, CIRCLE 1 EXEMPTIONS, CHANDIGARH
ITA 1442/CHANDI/2025[2014-15]Status: Disposed11/5/2026AY 2014-15