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ITAT Chandigarh Bench
6,746 judgments
SHRI SHIV MANDIR MAHAKAL BAIJNATH,BAIJNATH vs INCOME TAX OFFICER , PALAMPUR
ITA 1436/CHANDI/2025[2023-24]Status: Disposed11/5/2026AY 2023-24
ABHINAV SHARMA ,SHIMLA vs INCOME TAX OFFICER, WARD SHIMLA , SHIMLA
ITA 1189/CHANDI/2025[2015-16]Status: Disposed11/5/2026AY 2015-16
GURMAIL SINGH,TEHSIL RAJPURA vs ITO WARD RAJPURA, RAJPURA
ITA 1177/CHANDI/2025[2011-12]Status: Disposed11/5/2026AY 2011-12
MILAP GKG RIPENING CHAMBERS,AMBALA vs ITO WARD-4, AMBALA, AMBALA
ITA 1085/CHANDI/2025[2017-18]Status: Disposed11/5/2026AY 2017-18
GURKANWAL KAUR,CHANDIGARH vs INCOME TAX OFFICER, WARD-1(3), CHANDIGARH, CHANDIGARH
ITA 881/CHANDI/2024[2016-17]Status: Disposed11/5/2026AY 2016-17
SUCHA SINGH,KURUKSHETRA, HARYANA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA, KURUKSHETRA, HARYANA
ITA 1166/CHANDI/2024[2015-16]Status: Disposed11/5/2026AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, LUDHIANA, KITCHLU NAGAR vs SH. PREM BATRA, LUDHIANA
ITA 865/CHANDI/2025[2022-23]Status: Disposed7/5/2026AY 2022-23
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, KITCHLU NAGAR, LUDHIANA vs SH. PUNEET BATRA, HAIBOWAL KALAN, LUDHIANA
ITA 842/CHANDI/2025[2022-23]Status: Disposed7/5/2026AY 2022-23
SAT PAUL BANSAL,CHANDIGARH vs DCIT CIRCLE-1(1), CHANDIGARH, CHANDIGARH
ITA 1545/CHANDI/2025[2018-19]Status: Disposed7/5/2026AY 2018-19
VALLABH STEELS LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, LUDHIANA, LUDHIANA
ITA 1505/CHANDI/2025[2014-15]Status: Disposed7/5/2026AY 2014-15
DIGITAL VISION, KALA AMB,NAHAN vs DCIT/ACIT, CIRCLE, PARWANOO
ITA 681/CHANDI/2025[2017-18]Status: Disposed5/5/2026AY 2017-18
RENU SINGH,KAITHAL vs ITO, KAITHAL
ITA 1872/CHANDI/2025[2018-19]Status: Disposed5/5/2026AY 2018-19
AMIT KEDIA,SIRSA vs PCIT, ROHTAK
ITA 497/CHANDI/2024[2018-19]Status: Disposed5/5/2026AY 2018-19
BLUE WING EDUCATIONAL SOCIETY,PUNJAB vs CIT EXEMPTION-CHANDIGARH, CHANDIGARH
ITA 609/CHANDI/2026[2027-28]Status: Disposed4/5/2026AY 2027-28
CHANDIGARH ROTARY CLUB SERVICE TRUST,CHANDIAGRH vs COMMISSIONER OF INCOME TAX (E), CHANDIGARH
ITA 59/CHANDI/2026[2026-27]Status: Disposed4/5/2026AY 2026-27
CHANDIGARH ROTARY CLUB SERVICE TRUST,CHANDIAGRH vs COMMISSIONER OF INCOME TAX (E), CHANDIGARH
ITA 58/CHANDI/2026[2026-27]Status: Disposed4/5/2026AY 2026-27
TAWI EDUCATIONAL TRUST,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE-1, CHANDIGARH
ITA 585/CHANDI/2025[2021-22]Status: Disposed4/5/2026AY 2021-22
GAURAV AHUJA,YAMUNANAGAR vs INCOME TAX OFFICER, YAMUNA NAGAR, HARYANA
ITA 300/CHANDI/2025[2018-19]Status: Disposed4/5/2026AY 2018-19
INCOME TAX OFFICER, CHANDIGARH vs PRAGYA SHARDA, CHANDIGARH
ITA 1817/CHANDI/2025[2020-21]Status: Disposed4/5/2026AY 2020-21
GEETA RANI, ,KURUKSHETRA vs ITO, WARD-1, KURUKSHETRA
ITA 1779/CHANDI/2025[2018-19]Status: Disposed4/5/2026AY 2018-19
