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ITAT Chandigarh Bench
6,746 judgments
GURSEWAK SINGH,PATIALA vs INCOME TAX OFFICER, SAMANA, PATIALA , SAMANA, PATIALA
ITA 1551/CHANDI/2025[2011-12]Status: Disposed21/5/2026AY 2011-12
SANDHYA EDUCATIONAL TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CHANDIGARH
ITA 476/CHANDI/2026[2025-26]Status: Disposed20/5/2026AY 2025-26
SHREE DEOT SIDH ENTERPRISES,MANDI GOBINDGARH vs INCOME TAX OFFICER, WARD-1, GOBINDGARH , GOBINDGARH
ITA 1815/CHANDI/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
GURPREET SINGH,PUNJAB vs ITO. WARD 6(1), CHANDIGARH, CHANDIGARH
ITA 1677/CHANDI/2025[2020-21]Status: Disposed20/5/2026AY 2020-21
SAI REFINERY,JAIPUR, RAJASTHAN vs ITO,PARWANOO, PARWANOO
ITA 1672/CHANDI/2025[2015-16]Status: Disposed20/5/2026AY 2015-16
RAJINDER NEHRA,HARYANA vs INCOME TAX OFFICER, WARD-1, HARYANA
ITA 1661/CHANDI/2025[2012-13]Status: Disposed20/5/2026AY 2012-13
JARNAIL SINGH, PEERMUCHALLA,MOHALI vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH
ITA 1042/CHANDI/2025[2012-13]Status: Disposed20/5/2026AY 2012-13
JUGESH SALUJA,PUNE, MAHARASHTRA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), CHANDIGARH
ITA 1217/CHANDI/2024[2017-18]Status: Disposed20/5/2026AY 2017-18
SWAMI RAMA GURMAT MISSION,HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 570/CHANDI/2026[2027-28]Status: Disposed19/5/2026AY 2027-28
SWAMI RAMA GURMAT MISSION,HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 569/CHANDI/2026[2027-28]Status: Disposed19/5/2026AY 2027-28
ESCORTS HEART INSTITUTE AND RESEARCH CENTRE LTD.,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), CHANDIGARH
ITA 810/CHANDI/2025[2009-10]Status: Disposed19/5/2026AY 2009-10
BAJRANG LAL KEDIA,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(3), CHANDIGARH
ITA 726/CHANDI/2025[2012-2013]Status: Disposed19/5/2026AY 2012-2013
SANAWAR MONTESSORI EDUCATIONAL SOCIETY,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 1794/CHANDI/2025[2026-27]Status: Disposed19/5/2026AY 2026-27
TEJINDER PAL SINGH,LUDHIANA vs CIT(A), INCOME TAX OFFICE, RISHINAGAR, LUDHIANA
ITA 1703/CHANDI/2025[2018-19]Status: Disposed19/5/2026AY 2018-19
JARNAIL SINGH,VILLAGE DULLADI, NABHA vs ITO NABHA, NEAR RAILWAY STATION
ITA 1658/CHANDI/2025[2017-18]Status: Disposed19/5/2026AY 2017-18
VARDHMAN ENTERPRISES ,HARCHAND MILI ROAD, GOBINDGARH, PUNJAB vs DCIT (CEN)-1, CHD., C.R. BUILDING, CHANDIGARH
ITA 1657/CHANDI/2025[2018-19]Status: Disposed19/5/2026AY 2018-19
ACIT, CIRCLE-7(1), DELHI vs ESCORTS HEART INSTITUTE AND RESEARCH CENTRE LIMITED, CHANDIGARH
ITA 1607/CHANDI/2025[2009-10]Status: Disposed19/5/2026AY 2009-10
VINAY S/O SH. SILAKRAM,ROHTAK vs INCOME TAX OFFICER, WARD-1, JIND
ITA 1099/CHANDI/2025[2017-18]Status: Disposed19/5/2026AY 2017-18
HARBHAGWAN DASS GULATI CHARITABLE TRUST ,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
ITA 628/CHANDI/2026[2026-27]Status: Disposed18/5/2026AY 2026-27
HARBHAGWAN DASS GULATI CHARITABLE TRUST ,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
ITA 627/CHANDI/2026[2026-27 ]Status: Disposed18/5/2026