← All Benches
ITAT Chandigarh Bench
6,746 judgments
JASWINDER SINGH,PUNJAB vs ITO, WARD-6(1), MOHALI, PUNJAB
ITA 1121/CHANDI/2025[2014-15]Status: Disposed2/6/2026AY 2014-15
JASWINDER SINGH,PUNJAB vs ITO, WARD-6(1), MOHALI, PUNJAB
ITA 1120/CHANDI/2025[2013-14]Status: Disposed2/6/2026AY 2013-14
LATE SH. SATINDER SINGH THROUGH LEGAL HEIR SMT. SURINDER KAUR,MOHALI vs ITO, WARD-3(5), CHANDIGARH
ITA 115/CHANDI/2023[2012-13]Status: Disposed2/6/2026AY 2012-13
DAWAT-E-ISLAMI HIND (JAMMU),JAMMU vs CIT EXEMPTIONS, CHANDIGARH
ITA 448/CHANDI/2026[2022-23 to 2026-27]Status: Disposed1/6/2026
CANCER SOCIETY OF KASHMIR HOTEL JAWAHAR, LAL MANDI CHOWK JAWAHAR NAGAR, SRINAGAR,SRINAGAR vs INCOME TAX OFFICER EXEMPTIONS CIRCLE -1 , CHANDIGARH
ITA 357/CHANDI/2026[2026-2027]Status: Disposed1/6/2026AY 2026-2027
CANCER SOCIETY OF KASHMIR HOTEL JAWAHAR, LAL MANDI CHOWK JAWAHAR NAGAR, SRINAGAR ,SRINAGAR vs INCOME TAX OFFICER WARD EXEMPTIONS CIRCLE 1 CHANDIGARH, CHANDIGARH
ITA 356/CHANDI/2026[2026-2027]Status: Disposed1/6/2026AY 2026-2027
LIVTAR SINGH BAJAJ & CO,LUDHIANA vs DY. COMMISSIONER OF INCOME TAX, LUDHIANA
ITA 852/CHANDI/2025[2019-20]Status: Disposed1/6/2026AY 2019-20
LIVTAR SINGH BAJAJ & CO.,LUDHIANA vs DY. COMMISSIONER OF INCOME TAX, LUDHIANA
ITA 849/CHANDI/2025[2018-19]Status: Disposed1/6/2026AY 2018-19
GAURIJA MANDIR SEVA SAMITI,HARYANA vs CIT EXEMPTIONS, CHANDIGARH
ITA 1883/CHANDI/2025[2025-2026]Status: Disposed1/6/2026AY 2025-2026
PAWAN KUMAR GARG,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1845/CHANDI/2025[2016-17]Status: Disposed1/6/2026AY 2016-17
HARBANS KAUR,NABHA vs ITO WARD NABHA, NEAR RAILWAY STATION
ITA 1783/CHANDI/2025[2015-16]Status: Disposed1/6/2026AY 2015-16
TARUN SHARMA,MANDI GOBINDGARH vs ITO WARD SIRHIND, PUNJAB
ITA 1423/CHANDI/2025[2022-23]Status: Disposed1/6/2026AY 2022-23
INCOME TAX OFFICER, WARD-SIRHIND, SIRHIND vs TARUN SHARMA, SIRHIND
ITA 1313/CHANDI/2025[2022-23]Status: Disposed1/6/2026AY 2022-23
PREM SINGH ,FATEHABAD vs ITO, WARD 1, FATEHABAD
ITA 1138/CHANDI/2025[2017-18]Status: Disposed1/6/2026AY 2017-18
ANU SHARMA,CHANDIGARH vs ITO WARD 5(5), CHANDIAGRH
ITA 1127/CHANDI/2025[2016-2017]Status: Disposed1/6/2026AY 2016-2017
DIWAKAR SAHOONJA,CHANDIGARH vs CIT (A), CHANDIGARH
ITA 532/CHANDI/2024[2010-11]Status: Disposed1/6/2026AY 2010-11
PUNJAB ZOOS DEVELOPMENT SOCIETY,MOHALI vs INCOME TAX OFFICER, EXEMPTIONS WARD, CHANDIGARH
ITA 1144/CHANDI/2024[2017-18]Status: Disposed1/6/2026AY 2017-18
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TRISHA SHIKSHAN SOCIETY,HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 600/CHANDI/2026[2027-28]Status: Disposed25/5/2026AY 2027-28
INCOME TAX OFFICER, SANGRUR vs THE SANGRUR CENTRAL CO-OP BANK LIMITED, SANGRUR
ITA 881/CHANDI/2025[2013-14]Status: Disposed25/5/2026AY 2013-14
AMRIK SINGH,MORINDA, ROPAR vs INCOME TAX OFFICER, WARD-2(2), ROPAR, ROPAR
ITA 1818/CHANDI/2025[2013-14]Status: Disposed21/5/2026AY 2013-14