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ITAT Chandigarh Bench
6,746 judgments
THE BERCHAH CHURCH OF GOD,KANGRA vs CIT(E), CHANDIGARH
ITA 1813/CHANDI/2025[2025-26]Status: Disposed2/6/2026AY 2025-26
KUNAL CHAUHAN,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH
ITA 1801/CHANDI/2025[2022-23]Status: Disposed2/6/2026AY 2022-23
KUNAL CHAUHAN,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH
ITA 1800/CHANDI/2025[2022-23]Status: Disposed2/6/2026AY 2022-23
KUNAL CHAUHAN,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH
ITA 1790/CHANDI/2025[2022-23]Status: Disposed2/6/2026AY 2022-23
INCOME TAX OFFICER, WARD-7(1), LUDHIANA, LUDHIANA vs GREEN FOODS, LUDHIANA
ITA 1780/CHANDI/2025[2017-18]Status: Disposed2/6/2026AY 2017-18
M/S VERMA ELECTRIC STORE,KANGRA vs ITO-WARD, DHARAMSHALA, DHARAMSHALA
ITA 1705/CHANDI/2025[2015-16]Status: Disposed2/6/2026AY 2015-16
EK ONKAR SAMAJ BHALAI SANSTHA,JALANDHAR vs ASSESSING OFFICER, CHANDIGARH
ITA 1702/CHANDI/2025[FROM AY 2022-23 TO AY 2026-27]Status: Disposed2/6/2026
INCOME TAX OFFICER, WARD-1, JAGRAON, JAGRAON vs GURDAS RAM AND COMPANY, JAGRAON
ITA 1533/CHANDI/2025[2017-18]Status: Disposed2/6/2026AY 2017-18
INCOME TAX OFFICER, LUDHIANA vs HATINDER KUMAR, LUDHIANA
ITA 1532/CHANDI/2025[2014]Status: Disposed2/6/2026
KARNAIL SINGH,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH, CHANDIGARH
ITA 1521/CHANDI/2025[2018-19]Status: Disposed2/6/2026AY 2018-19
SATISH KUMAR,PATIALA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 1450/CHANDI/2025[2018-19]Status: Disposed2/6/2026AY 2018-19
SATISH KUMAR,PATIALA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 1449/CHANDI/2025[2017-18]Status: Disposed2/6/2026AY 2017-18
SATISH KUMAR,PATIALA vs DEPUTY COMMISSIONER OF INCOME TAX, CC-1, , CHANDIGARH
ITA 1448/CHANDI/2025[2016-17]Status: Disposed2/6/2026AY 2016-17
SATISH KUMAR,PATIALA vs DEPUTY COIMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 1447/CHANDI/2025[2015-16]Status: Disposed2/6/2026AY 2015-16
SATISH KUMAR,PATIALA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 1446/CHANDI/2025[2014-15]Status: Disposed2/6/2026AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PATIALA, PATIALA vs PAWAN KUMAR BANSAL, SAMANA
ITA 1384/CHANDI/2025[2020-21]Status: Disposed2/6/2026AY 2020-21
SATBIR SINGH KHATRA,PATIALA vs ITO WARD-4, PATIALA, AAYKAR BHAWAN
ITA 135/CHANDI/2025[2017-18]Status: Disposed2/6/2026AY 2017-18
PRONTOS PRIVATE LIMITED,PARWANOO vs ITO, WARD PARWANOO, PARWANOO
ITA 1303/CHANDI/2025[2013-14]Status: Disposed2/6/2026AY 2013-14
AL RASHEED CHARITABLE SOCIETY,HARYANA vs DCIT/ACIT(E)(C-2), CHANDIGARH, CHANDIGARH
ITA 1268/CHANDI/2025[2026-27]Status: Disposed2/6/2026AY 2026-27
PAWAN KUMAR BANSAL PROP. KISSAN TRADING CO. SAMANA,PUNJAB vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PATIALA, PAITALA
ITA 1123/CHANDI/2025[2020-2021]Status: Disposed2/6/2026AY 2020-2021