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ITAT Chandigarh Bench
6,746 judgments
CHANDIGARH EDUCATIONAL TRUST,SAS NAGAR vs DCIT/ACIT, CEN CIR- II
ITA 407/CHANDI/2026[2026-27]Status: Disposed3/6/2026AY 2026-27
CHANDIGARH EDUCATIONAL SOCIETY,SAS NAGAR vs DCIT/ACIT, CENTRAL CIRCLE II
ITA 406/CHANDI/2026[2026-27]Status: Disposed3/6/2026AY 2026-27
TARA CHAND,SIRSA vs INCOME TAX OFFICER, SIRSA
ITA 1744/CHANDI/2025[2013-14]Status: Disposed3/6/2026AY 2013-14
KULWANT KAUR,CHHACHHRAULI, YAMUNANAGAR vs INCOME TAX OFFICER, WARD-2, YAMUNANAGAR
ITA 1158/CHANDI/2025[2012-13]Status: Disposed3/6/2026AY 2012-13
DILAWAR SINGH,SIRSA vs INCOME TAX OFFICER, SIRSA
ITA 1144/CHANDI/2025[2015-16]Status: Disposed3/6/2026AY 2015-16
DILAWAR SINGH,SIRSA vs INCOME TAX OFFICER, WARD-1, SIRSA
ITA 1143/CHANDI/2025[2015-16]Status: Disposed3/6/2026AY 2015-16
EXCISE AND TAXATION TECHNICAL SERVICE AGENCY ,PATIALA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
ITA 653/CHANDI/2026[2026-27]Status: Disposed2/6/2026AY 2026-27
WINSOME FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
ITA 629/CHANDI/2026[2026-27]Status: Disposed2/6/2026AY 2026-27
JIVA INSTITUTE OF VEDIC SCIENCE & CULTURE,FARIDABAD vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 626/CHANDI/2026[2026-2027]Status: Disposed2/6/2026AY 2026-2027
JIVA INSTITUTE OF VEDIC SCIENCE & CULTURE,FARIDABAD vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 625/CHANDI/2026[2026-27]Status: Disposed2/6/2026AY 2026-27
BABA BUDHA JI FOUNDATION TRUST,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH
ITA 555/CHANDI/2026[2026-27]Status: Disposed2/6/2026AY 2026-27
BABA BUDHA JI FOUNDATION TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 554/CHANDI/2026[2026-27]Status: Disposed2/6/2026AY 2026-27
RAADHIYA INDUSTRIES PRIVATE LIMITED,YAMNUNANAGAR vs ASSESSMENT UNIT-INCOME TAX DEPTT, YAMUNANAGAR
ITA 513/CHANDI/2026[2023-24]Status: Disposed2/6/2026AY 2023-24
GUR AASRA TRUST,MOHALI vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
ITA 338/CHANDI/2026[2026-27]Status: Disposed2/6/2026AY 2026-27
GUR AASRA TRUST,MOHALI vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
ITA 337/CHANDI/2026[2026-27]Status: Disposed2/6/2026AY 2026-27
HARTEK POWER PRIVATE LIMITED,MOHALI vs INCOME TAX OFFICER, CHANDIGARH
ITA 102/CHANDI/2026[A.Y. 2020-2021]Status: Disposed2/6/2026
VIKRANT SANDAL,HOSHIARPUR, PUNJAB vs ITO WARD 5(4), CHANDIGARH
ITA 919/CHANDI/2025[2010-11]Status: Disposed2/6/2026AY 2010-11
VINOD KUMAR,AMBALA vs INCOME TAX OFFICER, AMBALA CANTT
ITA 916/CHANDI/2025[2011-2012]Status: Disposed2/6/2026AY 2011-2012
KLG JEWELLERS, PATIALA,PATIALA vs DCIT CENTRAL CIRCLE-2, CHANDIGARH, CHANDIGARH
ITA 758/CHANDI/2025[2021-22]Status: Disposed2/6/2026AY 2021-22
TUSHITA RETREAT PUBLIC CHARITABLE SOCIETY,KANGRA vs CIT(E), CHANDIGARH
ITA 1814/CHANDI/2025[2025-26]Status: Disposed2/6/2026AY 2025-26
