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ITAT Chandigarh Bench
6,746 judgments
HOUSING BOARD HARYANA,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE PANCHKULA, PANCHKULA
ITA 1842/CHANDI/2025[2021-22]Status: Disposed5/6/2026AY 2021-22
HOUSING BOARD HARYANA,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE PANCHKULA, PANCHKULA
ITA 1841/CHANDI/2025[2020-21]Status: Disposed5/6/2026AY 2020-21
HOUSING BOARD HARYANA,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE PANCHKULA, PANCHKULA
ITA 1839/CHANDI/2025[2017-18]Status: Disposed5/6/2026AY 2017-18
HOUSING BOARD HARYANA,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE PANCHKULA, PANCHKULA
ITA 1838/CHANDI/2025[2016-17]Status: Disposed5/6/2026AY 2016-17
NETAR SINGH,MOHALI vs CIT APPEALS, CHANDIGARH
ITA 1759/CHANDI/2025[2012-13]Status: Disposed5/6/2026AY 2012-13
AKANKSHA SHARMA,DHARAMSHALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SHIMLA, SHIMLA
ITA 1320/CHANDI/2025[2017-18]Status: Disposed5/6/2026AY 2017-18
AKANKSHA SHARMA,DHARAMSHALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SHIMLA, SHIMLA
ITA 1319/CHANDI/2025[2016-17]Status: Disposed5/6/2026AY 2016-17
BHUPINDER SINGH, LUDHIANA,LUDHIANA vs JAO, ITO WARD 3(1), LUDHIANA, LUDHIANA
ITA 903/CHANDI/2025[2012-2013]Status: Disposed4/6/2026AY 2012-2013
RAJNI MAHAJAN,CHANDIGARH vs ITO, WARD 2(1), CHANDIGARH, CHANDIGARH
ITA 829/CHANDI/2025[2017-18]Status: Disposed4/6/2026AY 2017-18
HOUSING BOARD HARYANA,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE PANCHKULA, PANCHKULA
ITA 1840/CHANDI/2025[2018-19]Status: Disposed4/6/2026AY 2018-19
HOUSING BOARD HARYANA,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE PANCHKULA, PANCHKULA
ITA 1837/CHANDI/2025[2013-14]Status: Disposed4/6/2026AY 2013-14
SAINT GURMEET RAM RAHIM SINGH INSAN,WEST DEHI, DELHI vs DCIT /ACIT CIRCLE, PANCHKULA, PANCHKULA
ITA 1636/CHANDI/2025[2011-12]Status: Disposed4/6/2026AY 2011-12
JAGDEEP SINGH, KAITHAL,KAITHAL vs ITO WARD 1, KAITHAL, KAITHAL
ITA 1160/CHANDI/2025[2012-13]Status: Disposed4/6/2026AY 2012-13
AMARPREET SINGH HUF DUA KIDS BAHADUR KE ROAD LUDHIANA,PUNJAB vs THE INCOME TAX OFFICER WARD 3(2), LUDHIANA JAO THE INCOME TAX OFFICER WARD 3(1), LUDHIANA , LUDHIANA
ITA 1177/CHANDI/2024[2017-2018]Status: Disposed4/6/2026AY 2017-2018
JUGRAJ SINGH GILL CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 701/CHANDI/2026[2022-23]Status: Disposed3/6/2026AY 2022-23
JUGRAJ SINGH GILL CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 700/CHANDI/2026[2022-23]Status: Disposed3/6/2026AY 2022-23
SHREE BABA BALAK NATH TEMPLE TRUST,HIMACHAL PRADESH vs ACIT(E)(C-2),CHANDIGARH, CHANDIGARH
ITA 613/CHANDI/2026[2027-28]Status: Disposed3/6/2026AY 2027-28
SHRI CHAMUNDA NANDIKESHWAR TEMPLE TRUST,SOLAN vs ITO EXEMPTION WARD , SOLAN
ITA 612/CHANDI/2026[2027-28]Status: Disposed3/6/2026AY 2027-28
GURU GADDI BABA PRABHU DYAL CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX (APPEALS), CHANDIGARH
ITA 589/CHANDI/2026[2026-27]Status: Disposed3/6/2026AY 2026-27
SHIV MANAV NIRMAN SANSTHAN,AMBALA vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 587/CHANDI/2026[2026-27]Status: Disposed3/6/2026AY 2026-27
