← All Benches
ITAT Chandigarh Bench
6,746 judgments
GUJARAT CSR AUTHORITY,GSFC BUILDING vs THE CIT (EXEMPTION), AHMEDABAD., AAYAKAR BHAWAN (VEJALPUR)
ITA 1220/AHD/2026[NA]Status: Disposed29/6/2026
GUJARAT CSR AUTHORITY,GSFC BUILDING vs THE CIT (EXEMPTION), AHMEDABAD., AAYAKAR BHAWAN (VEJALPUR)
ITA 1219/AHD/2026[NA]Status: Disposed29/6/2026
SADHU SINGH ,KALKA vs INCOME TAX OFFICER , PANCHKULA
ITA 390/CHANDI/2026[2015-16]Status: Disposed24/6/2026AY 2015-16
ANMOL PLYWOOD INDUSTRIES,VILLAGE TAJAKPUR vs ITO, YAMUNANAGAR
ITA 387/CHANDI/2026[2020-21]Status: Disposed24/6/2026AY 2020-21
BALDEV SINGH,PINJORE vs INCOME TAX OFFICER, PANCHKULA
ITA 367/CHANDI/2026[2015-16]Status: Disposed24/6/2026AY 2015-16
LOVTINDER KHANNA,MOHALI vs INCOME TAX OFFICER, WARD-6(1), MOHALI , MOHALI
ITA 1665/CHANDI/2025[2019-20]Status: Disposed24/6/2026AY 2019-20
NARINDER KUMAR,HARYANA vs INCOME TAX OFFICER, WARD-5, YAMUNA NAGAR, HARYANA
ITA 1280/CHANDI/2025[2011-12]Status: Disposed24/6/2026AY 2011-12
SARVODAYA SPECIALTIES LIMITED,CHANDIGARH vs ITO WARD 2(1), CHANDIGARH
ITA 1176/CHANDI/2025[2018-19]Status: Disposed23/6/2026AY 2018-19
RITU CHOPRA,PANCHKULA vs INCOME TAX OFFICER, WARD-3, PANCHKULA, PANCHKULA
ITA 19/CHANDI/2025[2013-14]Status: Disposed22/6/2026AY 2013-14
HANUMANPRASAD AMILAL SHARMA,BHAVNAGAR vs DCIT, CIRCLE 1, BHAVNAGAR, BHAVNAGAR
ITA 926/AHD/2026[2013-14]Status: Disposed12/6/2026AY 2013-14
SHRI KHODIYAR MATANU MANDIR TRUST,DEVRASAN vs INCOME TAX DEPARTMENT, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 897/AHD/2026[NOT APPLICABLE]Status: Disposed12/6/2026
VYOTSAV FOUNDATION,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD , AHMEDABAD
ITA 891/AHD/2026[NA]Status: Disposed12/6/2026
VYOTSAV FOUNDATION,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD , AHMEDABAD
ITA 890/AHD/2026[NA]Status: Disposed12/6/2026
MAHESH UPENDRA MAJITHIA,AHMEDABAD vs DCIT CIRCLE 2 1 1 , AHMEDABAD
ITA 620/AHD/2026[2019-20]Status: Disposed12/6/2026AY 2019-20
AHAD RAJAKBHAI LAKHANI,BHAVNAGAR vs THE ITO, WARD-1(2), BHAVNAGAR
ITA 385/AHD/2026[2021-22]Status: Disposed12/6/2026AY 2021-22
UDARTA CHARITABLE TRUST SAVARKUNDLA,SAVARKUNDLA vs CIT(EXEMPTION), AHMEDABAD
ITA 308/AHD/2026[2025-2026]Status: Disposed12/6/2026AY 2025-2026
MANISHKUMAR PRATAPSINH KATARA,ANAND vs THE ITO WARD-1, ANAND
ITA 214/AHD/2026[2015-16]Status: Disposed12/6/2026AY 2015-16
KAMLESH BHIKHABHAI PATEL,VADODARA vs THE DY. CIT, CIRCLE-1(1)(1), VADODARA
ITA 182/AHD/2026[2017-18]Status: Disposed12/6/2026AY 2017-18
STATE BANK OF INDIA BAVLA BRANCH,AHMEDABAD vs INCOME TAX OFFICER TDS, WARD 3 TDS AHMEDABAD, AHEMDABAD
ITA 1498/AHD/2026[2017-18]Status: Disposed12/6/2026AY 2017-18
HATWAR GRAM SERVICE CO OP SOCIETY, BILASPUR,HIMACHAL PRADESH vs JAO THE INCOME TAX OFFICER WARD BILASPUR, HIMACHAL PRADESH
ITA 888/CHANDI/2025[2015-2016]Status: Disposed5/6/2026AY 2015-2016
