← All Benches
ITAT Chandigarh Bench
6,746 judgments
JASPAL SINGH,ZIRAKPUR, PUNJAB vs ITO. WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1393/CHANDI/2025[2015-16]Status: Disposed2/7/2026AY 2015-16
JASPAL SINGH,ZIRAKPUR, PUNJAB vs ITO. WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1392/CHANDI/2025[2012-13]Status: Disposed2/7/2026AY 2012-13
MARKET COMMITTEE MANDI DABWALI,DABWALI vs ITO WARD -1 , SIRSA
ITA 1329/CHANDI/2025[2016-17]Status: Disposed2/7/2026AY 2016-17
BARKHA RAM,VILLAGE- KAIMBWALA, CHANDIGARH vs INCOME TAX OFFICER, PANCHKULA
ITA 1186/CHANDI/2025[2012-13]Status: Disposed2/7/2026AY 2012-13
HYDRO ENGINEERING COLLEGE SOCIETY ,BILASPUR vs INCOME TAX OFFICE WARD BILASPUR, WARD BILASPUR
ITA 1184/CHANDI/2025[2019-20]Status: Disposed2/7/2026AY 2019-20
HYDRO ENGINEERING COLLEGE SOCIETY,BILASPUR vs INCOME TAX OFFICER WARD BILASPUR, BILASPUR
ITA 1183/CHANDI/2025[2019-20]Status: Disposed2/7/2026AY 2019-20
GURVINDER SINGH,KURUKSHETRA vs ITO, WARD-01, KURUKSHETRA
ITA 697/CHANDI/2024[2016-17]Status: Disposed2/7/2026AY 2016-17
BALDEV,DANOGHAT vs INCOME TAX OFFICE, SHIMLA WARD
ITA 538/CHANDI/2024[2015-16]Status: Disposed2/7/2026AY 2015-16
BALDEV,SERI GALOTIA vs WARD SHIMLA, INCOME TAX DEPARTMENT
ITA 506/CHANDI/2024[2013-14]Status: Disposed2/7/2026AY 2013-14
JAYPEE UNIVERSITY OF INFORMATION TECHNOLOGY,WAKNAGHAT vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 859/CHANDI/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
JAYPEE UNIVERSITY OF INFORMATION TECHNOLOGY,WAKNAGHAT vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 858/CHANDI/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
HARI CHAND GOYAL,CHANDIGARH vs ITO, WARD 5(5), CHANDIGARH
ITA 1748/CHANDI/2025[2016-17]Status: Disposed30/6/2026AY 2016-17
THE SURELI DUDH UTPADAK SAHKARI MANDLI LTD,PANCHMAHAL vs THE ITO, WARD-1, GODHRA
ITA 58/AHD/2026[2019-20]Status: Disposed29/6/2026AY 2019-20
JIGNESHKUMAR KANAIYALAL MEHTA,VADODARA vs INCOME TAX OFFICER WARD 1(2)(1), VADODARA
ITA 54/AHD/2026[2016-17]Status: Disposed29/6/2026AY 2016-17
DCIT CIRCLE-4(1)(1), AHMEDABAD, AHMEDABAD vs SAL CARE PRIVATE LIMITED, AHMEDABAD
ITA 520/AHD/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
DILIPSINH LAXMANSINH RATHOD,AHMEDABAD vs THE ITO, WARD-7(2)(3), AHMEDABAD
ITA 207/AHD/2026[2004-05]Status: Disposed29/6/2026AY 2004-05
BHAVANABEN RAJESHBHAI PATEL ,VADODARA vs INCOME TAX OFFICER WARD 1(2)(1), VADODARA
ITA 1543/AHD/2026[2020-21]Status: Disposed29/6/2026AY 2020-21
GHANSHYAM PUBLIC CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1291/AHD/2026[N.A.]Status: Disposed29/6/2026
SHRI VARDHMAN STHANAKVASI JAIN SANGH,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1266/AHD/2026[NA]Status: Disposed29/6/2026
SHRI VARDHMAN STHANAKVASI JAIN SANGH,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1265/AHD/2026[NA]Status: Disposed29/6/2026
