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ITAT Chandigarh Bench
6,746 judgments
MOHYAL SABHA,CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1291/CHANDI/2026[2026-27]Status: Disposed2/7/2026AY 2026-27
SHRI BRAHAMCHARI BABA RAM ESHWARDASS CHARITABLE TRUST,VILLAGE BAMANWAS vs CIT EXEMPTIONS, C R BUIDLING
ITA 1177/CHANDI/2026[2026-27]Status: Disposed2/7/2026AY 2026-27
SURABHI FOUNDATION,PANCHKULA vs CIT(E), CHANDIGARH
ITA 1109/CHANDI/2026[2025-26]Status: Disposed2/7/2026AY 2025-26
GANPATI PROFESSIONAL EDU TRUST,JAGADHRI vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1000/CHANDI/2026[2026-27]Status: Disposed2/7/2026AY 2026-27
ASHOK SINGH GARCHA,LUDHIANA vs DCIT, CIRCLE-1, LUDHIANA, LUDHIANA
ITA 954/CHANDI/2025[2017-18]Status: Disposed2/7/2026AY 2017-18
GURINDER SINGH,PUNJAB vs ITO, WARD 6(1), CHANDIGARH, CHANDIGARH
ITA 949/CHANDI/2025[2012-13]Status: Disposed2/7/2026AY 2012-13
KESAR SINGH,SANGHOL, KHAMANON vs ITO, WARD- SIRHIND, PUNJAB
ITA 942/CHANDI/2025[2017-18]Status: Disposed2/7/2026AY 2017-18
ACCHAR SINGH,MOHALI, PUNJAB vs INCOME TAX OFFICER, WARD-6(1),, MOHALI
ITA 876/CHANDI/2025[2013-14]Status: Disposed2/7/2026AY 2013-14
KULDEEP KAUR,PEHOWA vs INCOME TAX OFFICER, WARD 1, KURUKSHETRA
ITA 69/CHANDI/2025[2015-16]Status: Disposed2/7/2026AY 2015-16
JAMYANG CHOLING INSTITUTE,DHARAMSHALA, HIMACHAL PRADESH vs INCOME TAX OFFICER, EXEMPTIONS WARD - SOLAN, SOLAN
ITA 378/CHANDI/2025[2021-22]Status: Disposed2/7/2026AY 2021-22
MOWGLIAID ANIMAL WELFARE SOCIETY,CHANDIGARH vs CIT ( EXEMPTIONS), CHANDIGARH
ITA 294/CHANDI/2025[2023-24]Status: Disposed2/7/2026AY 2023-24
ICL HI TECH EDUCATIONAL SOCIETY,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, EXEM(C-2), CHANDIGARH
ITA 26/CHANDI/2025[2018-19]Status: Disposed2/7/2026AY 2018-19
HARDEEP SINGH CHAUHAN,MANDI GOBINDGARH vs INCOME TAX OFFICER, WARD-1, MANDI GOBINDGARH, SIRHIND
ITA 241/CHANDI/2025[2014-15]Status: Disposed2/7/2026AY 2014-15
HARDEEP SINGH CHAUHAN,MANDI GOBINDGARH vs INCOME TAX OFFICER, WARD-1, MANDI GOBINDGARH, SIRHIND
ITA 240/CHANDI/2025[2013-14]Status: Disposed2/7/2026AY 2013-14
PUNJAB STATE COOPERATIVE DEVELOPMENT FEDRATION LIMITED,CHANDIGARH vs INCOME TAX OFFICER, EXEMPTIONS, CHANDIGARH
ITA 1781/CHANDI/2025[2023-24]Status: Disposed2/7/2026AY 2023-24
GURDAYAL SINGH,KAITHAL vs INCOME TAX OFFICER, KAITHAL
ITA 1673/CHANDI/2025[2012-13]Status: Disposed2/7/2026AY 2012-13
CROWN TECHNOLOGIES PRIVATE LIMITED,CHANDIGARH vs ASSTT./DEPT. COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 1595/CHANDI/2025[2013-14]Status: Disposed2/7/2026AY 2013-14
KARANVIR SINGH,PATIALA vs INCOME TAX OFFICER WARD 05, PATIALA
ITA 1476/CHANDI/2025[2020-21]Status: Disposed2/7/2026AY 2020-21
J. B. & CO.,LUDHIANA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, LUDHIANA , LUDHIANA
ITA 1432/CHANDI/2025[2022-23]Status: Disposed2/7/2026AY 2022-23
BAKSHISH SINGH C/O AJIT SINGH,KURUKSHETRA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA
ITA 1409/CHANDI/2025[2011-12]Status: Disposed2/7/2026AY 2011-12