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ITAT Chandigarh Bench
6,746 judgments
SANDEEP,SIRMOUR vs INCOME TAX OFFICER WARD-1, SHIMLA
ITA 999/CHANDI/2024[2018-19]Status: Disposed6/7/2026AY 2018-19
MR. RAMA GUPTA,LUDHIANA vs ITO, WARD-7(3), LUDHIANA
ITA 28/CHANDI/2024[2012-13]Status: Disposed6/7/2026AY 2012-13
AMIT THAPAR,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CHANDIGARH
ITA 223/CHANDI/2024[2019-20]Status: Disposed6/7/2026AY 2019-20
NAIB SINGH,CHANDIGARH vs ITO, WARD 5(5), CHANDIGARH
ITA 1249/CHANDI/2024[2017-18]Status: Disposed6/7/2026AY 2017-18
TARA CHAND AND BROS.,MANDI vs ITO, MANDI
ITA 1181/CHANDI/2024[2018-19]Status: Disposed6/7/2026AY 2018-19
VANDNA JOHAR,LUDHIANA vs DCIT, CENTRAL CIRCLE-3 LUDHIANA, LUDHIANA
ITA 1094/CHANDI/2024[2014-15]Status: Disposed6/7/2026AY 2014-15
PANCHAM JEWELLERS PRIVATE LIMITED,PATIALA vs DCIT, CIRCLE, MANDI
ITA 710/CHANDI/2022[2014-15]Status: Disposed6/7/2026AY 2014-15
MAKHAN LAL SHIBU MAL DHARMARTH TRUST,YAMUNANAGAR vs CIT(EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 987/CHANDI/2026[2026-27]Status: Disposed2/7/2026AY 2026-27
MANAGING COMMITEE SRI SAI COLLEGE OF ENGG TECH BADHANI DALHOUSIE ROAD PATHANKOT,PANTHANKOT vs INCOME TAX OFFICER WARD EXEMPTION CHANDIGARH SECTOR 17-E CHANDIGARH, CHANDIGARH
ITA 964/CHANDI/2026[2026-2027]Status: Disposed2/7/2026AY 2026-2027
HARMONY DAY CARE CENTRE,HIMACHAL PRADESH vs CIT (E), CHANDIGARH, CHANDIGARH
ITA 834/CHANDI/2026[2021-22]Status: Disposed2/7/2026AY 2021-22
CHANDIGARH LAWN TENNIS ASSOCIATION,CHANDIGARH vs INCOME TAX OFFICER, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 753/CHANDI/2026[NOT APPLICABLE]Status: Disposed2/7/2026
HH THE DALAI LAMAS CENTRAL TIBETAN RELIEF COMMITTEE,CTA GANGCHEN KYISHONG vs COMMISSIONER OF INCOME TAX(EXEMPTION), CHANDIGARH
ITA 69/CHANDI/2026[2027-28]Status: Fixed2/7/2026AY 2027-28
BABA DAYACHAND DASS NOMI DERA TRUST,BHIWANI vs CIT EXEMPTIONS, CHANDIGARH
ITA 508/CHANDI/2026[2024-25]Status: Disposed2/7/2026AY 2024-25
MAHARAJA AGGARSAIN CHARITABLE TRUST,SAMANA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 370/CHANDI/2026[2025-26]Status: Disposed2/7/2026AY 2025-26
GURDWARA SRI GOBIND SINGH SATSANG,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH
ITA 1493/CHANDI/2026[NA]Status: Disposed2/7/2026
DERA BABA LATHEWALA GAUSHALA,PANIPAT vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1475/CHANDI/2026[2026-27]Status: Disposed2/7/2026AY 2026-27
DERA BABA LATHEWALA GAUSHALA,PANIPAT vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1474/CHANDI/2026[2026-27]Status: Disposed2/7/2026AY 2026-27
ST MARY S C M I EDUCATIONAL AND CHARITABLE SOCIETY ,SANAUR PATIALA vs CIT EXEMPTIONS CHANDIGARH, C.R. BUILDING, CHANDIGARH
ITA 1390/CHANDI/2026[2026-27]Status: Disposed2/7/2026AY 2026-27
SANT BABA SUNDER SINGH CANADIAN TRUST,BARNALA vs COMMISSIONNER OF INCOME TAX EXEMPTIONS, CHANDIGARH
ITA 1363/CHANDI/2026[2026-27]Status: Disposed2/7/2026AY 2026-27
MOHYAL SABHA, CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1292/CHANDI/2026[2026-27]Status: Disposed2/7/2026AY 2026-27
