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ITAT Chandigarh Bench
6,746 judgments
SUPERINTENDENT OF POLICE TELECOMMUNICATION HARYANA PANCHKULA,PANCHKULA vs INCOME TAX OFFICER, WARD-1(3), PANCHKULA, PANCHKULA
ITA 624/CHANDI/2025[2018-19]Status: Disposed6/7/2026AY 2018-19
SUPERINTENDENT OF POLICE TELECOMMUNICATION HARYANA PANCHKULA,PANCHKULA vs INCOME TAX OFFICER, WARD-1(3), PANCHKULA, PANCHKULA
ITA 623/CHANDI/2025[2018-19]Status: Disposed6/7/2026AY 2018-19
SUPERINTENDENT OF POLICE TELECOMMUNICATION HARYANA PANCHKULA,PANCHKULA vs INCOME TAX OFFICER, WARD-1(3), PANCHKULA, PANCHKULA
ITA 622/CHANDI/2025[2017-18]Status: Disposed6/7/2026AY 2017-18
SUPERINTENDENT OF POLICE TELECOMMUNICATION HARYANA PANCHKULA,PANCHKULA vs INCOME TAX OFFICER, WARD-1(3), PANCHKULA, PANCHKULA
ITA 621/CHANDI/2025[2017-18]Status: Disposed6/7/2026AY 2017-18
LATE SH OM PARKASH TH. HIS LRS(SON) VIKAS KUMAR,JAGADHRI vs ITO WARD 5, YAMUNA NAGAR
ITA 582/CHANDI/2025[2011-2012]Status: Disposed6/7/2026AY 2011-2012
SUKHWINDER KAUR,NAKODER vs INCOME TAX OFFICER, GOBINDGARH, GOBINDGARH
ITA 426/CHANDI/2025[2011-12]Status: Disposed6/7/2026AY 2011-12
RAJINDER SINGH,MOHALI vs INCOME TAX OFFICER WARD 6(1) CHANDIGARH, MOHALI
ITA 293/CHANDI/2025[2015-16]Status: Disposed6/7/2026AY 2015-16
MASIHUDIN ANSARI,CHANDIGARH vs INCOME TAX OFFICER, WARD-5(3), CHANDIGARH, CHANDIGARH
ITA 289/CHANDI/2025[2017-18]Status: Disposed6/7/2026AY 2017-18
MR. VIKRAMJIT TANGRI & SONS (HUF),LUDHIANA vs ITO, WARD III(1), JCIT-III, LUDHIANA
ITA 267/CHANDI/2025[2017-18]Status: Disposed6/7/2026AY 2017-18
SAMVEDANA,PUNJAB vs CIT(E), CHANDIGARH , CHANDIGARH
ITA 1860/CHANDI/2025[2026-27]Status: Disposed6/7/2026AY 2026-27
SAMVEDANA,PUNJAB vs CIT(E), CHANDIGARH , CHANDIGARH
ITA 1859/CHANDI/2025[2026-27]Status: Disposed6/7/2026AY 2026-27
THE PATIALA COOPERATIVE MARKETING SOCIETY LIMITED,PATIALA vs INCOME TAX OFFICER, PATIALA
ITA 1836/CHANDI/2025[2017-18]Status: Disposed6/7/2026AY 2017-18
THE PATIALA COOPERATIVE MARKETING SOCIETY LIMITED,PATIALA vs INCOME TAX OFFICER, PATIALA
ITA 1835/CHANDI/2025[2016-17]Status: Disposed6/7/2026AY 2016-17
THE PATIALA COOPERATIVE MARKETING SOCIETY LIMITED,PATIALA vs INCOME TAX OFFICER, PATIALA
ITA 1834/CHANDI/2025[2016-17]Status: Disposed6/7/2026AY 2016-17
BHUPINDER PAL SINGH,AMBALA vs INCOME TAX OFFICER-WARD-1, AMBALA, AMBALA
ITA 1777/CHANDI/2025[2011-12]Status: Disposed6/7/2026AY 2011-12
SUMAN RANI, ,KARNAL vs JAO THE INCOME TAX OFFICER WARD 3 , PANCHKULA
ITA 1760/CHANDI/2025[2016-2017]Status: Disposed6/7/2026AY 2016-2017
RAJESH KUMAR NARESH KUMAR,KAITHAL vs INCOME TAX OFFICER, KAITHAL
ITA 1747/CHANDI/2025[2015-16]Status: Disposed6/7/2026AY 2015-16
ZINGA TRAVEL SERVICES PRIVATE LIMITED,CHANDIGARH vs COMMISSIONER OF INCOME TAX APPEAL, CHANDIGARH
ITA 1733/CHANDI/2025[2017-18]Status: Disposed6/7/2026AY 2017-18
VISHU GUPTA,PUNJAB vs ITO WARD-I, GOBINDGARH , PUNJAB
ITA 1668/CHANDI/2025[2022-23]Status: Disposed6/7/2026AY 2022-23
TARLOCHAN SINGH,PUNJAB vs ITO WARD 3, KHANNA, PUNJAB
ITA 1654/CHANDI/2025[2012-13]Status: Disposed6/7/2026AY 2012-13
