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ITAT Chandigarh Bench
6,746 judgments
JAGBIR,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
ITA 85/CHANDI/2026[2020-21]Status: Disposed6/7/2026AY 2020-21
LALIT GOYAL,CHANDIGARH vs INCOME TAX OFFICER, WARD SAMANA AT PATIALA, PATIALA, PUNJAB
ITA 84/CHANDI/2026[2010-11]Status: Disposed6/7/2026AY 2010-11
SURAJ BANSAL CHARITABLE TRUST ,PATIALA vs CIT EXEMPTION, CHANDIGARH
ITA 761/CHANDI/2026[2027-28]Status: Disposed6/7/2026AY 2027-28
SKOCH DEVELOPMENT FOUNDATION ,NEW DELHI vs DCIT/ACIT(E)(C-2), C. R. BUILDING CHANDIGARH
ITA 726/CHANDI/2026[2026-27]Status: Disposed6/7/2026AY 2026-27
SKOCH DEVELOPMENT FOUNDATION ,NEW DELHI vs DCIT/ACIT(E)(C-2), , C. R . BUILDING CHANDIGARH
ITA 725/CHANDI/2026[2026-27]Status: Disposed6/7/2026AY 2026-27
MODI EDUCATION SOCIETY,PUNJAB vs ITO EXEMPTIONS WARD, CHANDIGARH , CHANDIGARH
ITA 719/CHANDI/2026[2027-28]Status: Disposed6/7/2026AY 2027-28
SHAIQ AHMED KHAN,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(3), CHANDIGARH
ITA 71/CHANDI/2026[2012-13]Status: Disposed6/7/2026AY 2012-13
THE RATTAN FOUNDATION,CHANDIGARH vs ITO EXEMPTIONS WARD CHANDIGARH, CHANDIGARH
ITA 634/CHANDI/2026[2027-28]Status: Disposed6/7/2026AY 2027-28
PARWINDER KAUR,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
ITA 394/CHANDI/2026[2011-12]Status: Disposed6/7/2026AY 2011-12
VINOD KUMAR,MOHALI, PUNJAB vs INCOME TAX OFFICER, CHANDIGARH
ITA 37/CHANDI/2026[2015-2016]Status: Disposed6/7/2026AY 2015-2016
DHIR SINGH,PINJORE vs ITO, WARD 1, PANCHKULA
ITA 27/CHANDI/2026[2017-18]Status: Disposed6/7/2026AY 2017-18
CHRISTIAN MEDICAL COLLEGE LUDHIANA SOCIETY, LUDHIANA,LUDHIANA vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 242/CHANDI/2026[2022-2023]Status: Disposed6/7/2026AY 2022-2023
CHRISTIAN MEDICAL COLLEGE LUDHIANA SOCIETY, LUDHIANA,LUDHIANA vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 241/CHANDI/2026[2022-2023]Status: Disposed6/7/2026AY 2022-2023
P D MEMORIAL RELIGIOUS AND EDUCATION ASSOCIATION,BAHADURGARH,HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1430/CHANDI/2026[2026-27]Status: Disposed6/7/2026AY 2026-27
P D MEMORIAL RELIGIOUS AND EDUCATIONAL ASSOCIATION,BAHADURGARH, HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1429/CHANDI/2026[2026-27]Status: Disposed6/7/2026AY 2026-27
AMRISH BANSAL,JAGADHRI, YAMUNANAGAR vs INCOME TAX OFFICER, WARD-1, YAMUNANAGAR
ITA 119/CHANDI/2026[2017-18]Status: Disposed6/7/2026AY 2017-18
VIJAY BAHADUR,NAYA GAON, MOHALI, PUNJAB vs INCOME TAX OFFICER, WARD-2(1), CHANDIGARH , CHANDIGARH
ITA 112/CHANDI/2026[2018-19]Status: Disposed6/7/2026AY 2018-19
LALIT GOYAL,CHANDIGARH vs INCOME TAX OFFICER, WARD SAMANA AT PATIALA, PATIALA, PUNJAB
ITA 105/CHANDI/2026[2010-11]Status: Disposed6/7/2026AY 2010-11
RAMESH CHAND THAKUR,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 984/CHANDI/2025[2012-13]Status: Disposed6/7/2026AY 2012-13
NUWAY ORGANIC NATURALS INDIA LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX- CIR, G.GARH, GOBINDGARH, PUNJAB
ITA 711/CHANDI/2025[2017-18]Status: Disposed6/7/2026AY 2017-18