← All Benches
ITAT Chandigarh Bench
6,746 judgments
GAGAN KHANNA,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4, LUDHIANA
ITA 563/CHANDI/2026[2008-09]Status: Disposed7/7/2026AY 2008-09
VANDANA SHARMA,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(4), CHANDIGARH
ITA 542/CHANDI/2026[2017-18]Status: Disposed7/7/2026AY 2017-18
ACHHARWAL CO OP AGRI SERV LTD,VILLAGE ACHHARWAL vs ITO, WARD-1, JAGRAON, JAGRAON
ITA 540/CHANDI/2026[2017-18]Status: Disposed7/7/2026AY 2017-18
MAHAAN PARKASH KAUNDAL,NALAGARH vs INCOME TAX OFFICER, BADDI
ITA 504/CHANDI/2026[2023-24]Status: Disposed7/7/2026AY 2023-24
THE SHIMLA URBAN CO-OPERATIVE BANK LTD.,SHIMLA vs ITO WARD-2, SHIMLA, SHIMLA
ITA 503/CHANDI/2026[2014-15]Status: Disposed7/7/2026AY 2014-15
THE INNA BAJWA COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED,DHURI vs INCOME TAX OFFICE WARD-1, MALERKOTLA
ITA 479/CHANDI/2026[2018-19]Status: Disposed7/7/2026AY 2018-19
MAGHI EDUCATIONAL TRUST,GOBINDGARH, PUNJAB vs INCOME TAX OFFICER, EXEMPTIONS, CHANDIGARH
ITA 478/CHANDI/2026[2017-18]Status: Disposed7/7/2026AY 2017-18
JYOTI GUPTA,DELHI vs THE INCOME TAX OFFICER, WARD 6(1), CHANDIGARH, CHANDIGARH
ITA 422/CHANDI/2026[2010-11]Status: Disposed7/7/2026AY 2010-11
JYOTI GUPTA,DELHI vs THE INCOME TAX OFFICER, WARD 6(1), CHANDIGARH
ITA 421/CHANDI/2026[2010-11]Status: Disposed7/7/2026AY 2010-11
NAVEEN KUMAR KATOCH,KULLU vs INCOME TAX OFFICER, WARD KULLU, KULLU
ITA 419/CHANDI/2026[2017-18]Status: Disposed7/7/2026AY 2017-18
GURCHARAN SINGH,PATIALA vs ITO, PATIALA
ITA 417/CHANDI/2026[2016-17]Status: Disposed7/7/2026AY 2016-17
KULBIR SINGH,HOSHIARPUR vs ACIT/DCIT CIRCLE-1 INTERNATIONAL TAX , INCOME TAX OFFICE INTERNATIONAL TAX CHANDIGARH
ITA 1369/CHANDI/2026[2019-20]Status: Disposed7/7/2026AY 2019-20
INDIRA GANDHI UNIVERSITY,MEERPUR, REWARI vs DCIT (EXEMPTION) (CIRCLE 2), CHANDIGARH., CHANDIGARH
ITA 1216/CHANDI/2026[2023-24]Status: Disposed7/7/2026AY 2023-24
INDIRA GANDHI UNIVERSITY,MEERPUR, REWARI vs DCIT (EXEMPTION) (CIRCLE 2), CHANDIGARH., CHANDIGARH
ITA 1215/CHANDI/2026[2024-25]Status: Disposed7/7/2026AY 2024-25
INDIRA GANDHI UNIVERSITY,REWARI vs DCIT (EXEMPTION) (CIRCLE 2), CHANDIGARH., CHANDIGARH
ITA 1214/CHANDI/2026[2021-22]Status: Disposed7/7/2026AY 2021-22
INDIRA GANDHI UNIVERSITY,MEERPUR, REWARI vs DCIT (EXEMPTION) (CIRCLE 2), CHANDIGARH., CHANDIGARH
ITA 1213/CHANDI/2026[2022-23]Status: Disposed7/7/2026AY 2022-23
HI TECH INTERNATIONAL,LUDHIANA vs JURISDICTIONAL CIRCLE 1 LUDHIANA, LUDHIANA
ITA 1147/CHANDI/2026[2019-20]Status: Disposed7/7/2026AY 2019-20
KRISHNA CHAUHAN,SHIMLA vs INCOME TAX OFFICER, WARD -1, SHIMLA
ITA 734/CHANDI/2025[2015-16]Status: Disposed7/7/2026AY 2015-16
RAMAN KANT ,LUDHIANA vs PR.COMMISSIONER OF INCOME TAX-1, LUDHIANA
ITA 989/CHANDI/2026[2022-23]Status: Disposed6/7/2026AY 2022-23
SHREE BALA JI EDUCATIONAL TRUST,SIRSA, HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 955/CHANDI/2026[2026-2027]Status: Disposed6/7/2026AY 2026-2027
