← All Benches
ITAT Chandigarh Bench
6,746 judgments
DEV SINGH S/O SARDARA SINGH,TEHSIL JAGRAON, DISTT. LUDHIANA vs INCOME TAX OFFICER, WARD-1, JAGRAON
ITA 694/CHANDI/2026[2011-12]Status: Disposed8/7/2026AY 2011-12
CHANDER KANTA,PANCHKULA vs THE INCOME TAX OFFICER , NFAC
ITA 690/CHANDI/2026[2015-16]Status: Disposed8/7/2026AY 2015-16
BALWINDER SINGH, MOHALI,MOHALI vs THE INCOME TAX OFFICER WARD 6(1), CHANDIGARH, CHANDIGARH
ITA 471/CHANDI/2026[2016-2017]Status: Disposed8/7/2026AY 2016-2017
TUSHAR PRABHA,PANCHKULA vs INCOME TAX OFFICER, WARD-1, JIND
ITA 165/CHANDI/2026[2012-13]Status: Disposed8/7/2026AY 2012-13
AVTAR SINGH, LUDHIANA,PUNJAB vs JAO THE INCOME TAX OFFICER WARD 5(1), LUDHIANA, LUDHIANA
ITA 161/CHANDI/2026[2016-2017]Status: Disposed8/7/2026AY 2016-2017
AVTAR SINGH, LUDHIANA,LUDHIANA vs THE INCOME TAX OFFICER WARD 5(1), LUDHIANA, LUDHIANA
ITA 160/CHANDI/2026[2015-2016]Status: Disposed8/7/2026AY 2015-2016
SAT PAUL BAINS,MOHALI vs ITO, WARD 6(1), CHANDIGARH
ITA 128/CHANDI/2026[2017-18]Status: Disposed8/7/2026AY 2017-18
INCOME TAX OFFICER, SIRHIND, FATEHGARH SAHIB vs GUJRAL TRADERS, MANDI GOBINDGARH
ITA 127/CHANDI/2026[2013-14]Status: Disposed8/7/2026AY 2013-14
INCOME TAX OFFICER, SIRHIND, FATEHGARH SAHIB vs GUJRAL TRADERS, MANDI GOBINDGARH
ITA 126/CHANDI/2026[2012-13]Status: Disposed8/7/2026AY 2012-13
INCOME TAX OFFICER, SIRHIND, FATEHGARH SAHIB vs GUJRAL TRADERS, MANDI GOBINDGARH
ITA 125/CHANDI/2026[2011-12]Status: Disposed8/7/2026AY 2011-12
ARIHANT ROLLER FLOUR MILLS,JIND, HARYANA vs INCOME TAX OFFICER WARD 1 JIND, HARYANA
ITA 942/CHANDI/2026[2018-19]Status: Disposed7/7/2026AY 2018-19
BALJINDER KAUR ,MOHALI vs INCOME TAX OFFICER, WARD-6(1), MOHALI , MOHALI
ITA 924/CHANDI/2026[2018-19]Status: Disposed7/7/2026AY 2018-19
HOUSING BOARD HARYANA,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE PANCHKULA, PANCHKULA
ITA 87/CHANDI/2026[2020-21]Status: Disposed7/7/2026AY 2020-21
RENU SHARMA, LUDHIANA,LUDHIANA vs JAO THE INCOME TAX OFFICER WARD-7(1), LUDHIANA, LUDHIANA
ITA 78/CHANDI/2026[2023-2024]Status: Disposed7/7/2026AY 2023-2024
KAMAL PARTAP CHAUDHARY,JAGADHRI vs CIT(A), JAGADHRI, YAMUNANAGAR
ITA 678/CHANDI/2026[2016-17]Status: Disposed7/7/2026AY 2016-17
VIRENDER KUMAR,BAHADURGARH vs INCOME TAX OFFICER, PANCHKULA
ITA 64/CHANDI/2026[2019-20]Status: Disposed7/7/2026AY 2019-20
SURINDER SINGH,RUPNAGAR vs INCOME TAX OFFICER, WARD-2(2), ROPAR , ROPAR
ITA 63/CHANDI/2026[2019-20]Status: Disposed7/7/2026AY 2019-20
PARAMJIT SINGH S/O SH. PRITAM SINGH,YAMUNANAGAR vs DCIT, CIRCLE, YAMUNANAGAR
ITA 622/CHANDI/2026[2011-12]Status: Disposed7/7/2026AY 2011-12
AMARJIT SINGH,PATIALA vs INCOME TAX OFFICER, WARD-5, PATIALA , PATIALA
ITA 608/CHANDI/2026[2013-14]Status: Disposed7/7/2026AY 2013-14
JAGJIT SINGH,PUNJAB vs ITO WARD, SANGRUR, PUNJAB
ITA 588/CHANDI/2026[2016-17]Status: Disposed7/7/2026AY 2016-17
