← All Benches

ITAT Chandigarh Bench

6,746 judgments

PARAMJEET KAUR,FATEHABAD vs INCOME TAX OFFICER, WARD-1, FATEHABAD

ITA 1059/CHANDI/2025[2015-16]Status: Disposed14/7/2026AY 2015-16

INCOME TAX OFFICER, WARD-PARWANOO, PARWANOO vs JOGINDRA CENTRAL CO-OPERATIVE BANK LIMITED, SOLAN

ITA 123/CHANDI/2024[2014-15]Status: Disposed14/7/2026AY 2014-15

INCOME TAX OFFICER, PARWANOO vs JOGINDRA CENTRAL CO-OPERATIVE BANK LIMITED, NEAR THODO GROUND, SOLAN

ITA 119/CHANDI/2024[2013-14]Status: Disposed14/7/2026AY 2013-14

INCOME TAX OFFICER, PARWANOO vs JOGINDERA CENTRAL CO-OPERATIVE BANK LIMITED, NEAR THODO GROUND, SOLAN

ITA 118/CHANDI/2024[2012-13]Status: Disposed14/7/2026AY 2012-13

SALOCHANA GARG,SANGRUR vs ITO, WARD, SANGRUR

ITA 441/CHANDI/2023[2015-16]Status: Disposed14/7/2026AY 2015-16

SH. SUDERSHAN KUMAR GARG,SANGRUR vs ITO, WARD, SANGRUR

ITA 217/CHANDI/2023[2015-16]Status: Disposed14/7/2026AY 2015-16

SAT PAL GARG,SANGRUR vs ITO, WARD, SANGRUR

ITA 199/CHANDI/2023[2015-2016]Status: Disposed14/7/2026AY 2015-2016

PALA RAM,FATEHABAD vs ITO, WARD 1, FATEHABAD

ITA 612/CHANDI/2022[2017-18]Status: Disposed14/7/2026AY 2017-18

JASMER SINGH HUF, ,CHANDIGARH vs THE INCOME TAX OFFICER, WARD 1(3),, CHANDIGARH

ITA 37/CHANDI/2022[2018-19]Status: Disposed14/7/2026AY 2018-19

JASMER SINGH HUF, ,CHANDIGARH vs THE INCOME TAX OFFICER, WARD 1(3),, CHANDIGARH

ITA 36/CHANDI/2022[2016-17]Status: Disposed14/7/2026AY 2016-17

RAM BHAJ,KHANAURI MANDI vs INCOME TAX OFFICER, SANGRUR

ITA 953/CHANDI/2026[2020-21]Status: Disposed9/7/2026AY 2020-21

MATO,PANCHKULA vs INCOME TAX OFFICER, WARD -1, PANCHKULA, PANCHKULA

ITA 933/CHANDI/2026[2017-18]Status: Disposed9/7/2026AY 2017-18

VISHAL BANSAL,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA

ITA 885/CHANDI/2026[2018-19]Status: Disposed9/7/2026AY 2018-19

DHARAM SINGH,KAITHAL vs INCOME TAX OFFICER, KURUKSHETRA

ITA 779/CHANDI/2026[2010-11]Status: Disposed9/7/2026AY 2010-11

D R MEMORIAL EDUCATION SOCIETY,AMBALA CANTT vs INCOME TAX OFFICER, WARD NO 1,, AMBALA CANTT

ITA 948/CHANDI/2026[2022-23]Status: Disposed8/7/2026AY 2022-23

HARISH CHANDER BHOLA,PANCHKULA vs ITO WARD-5 PANCHKULA, PANCHKULA

ITA 931/CHANDI/2026[2017-18]Status: Disposed8/7/2026AY 2017-18

GURBINDER SINGH,CHANDIGARH vs INCOME TAX OFFICER- WARD 2(2), ROPAR

ITA 904/CHANDI/2026[2017-18]Status: Disposed8/7/2026AY 2017-18

SUNISHA SHARDA,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH

ITA 849/CHANDI/2026[2013-14]Status: Disposed8/7/2026AY 2013-14

KARANDEEP SINGH,HARYANA vs COMMISSIONER OF INCOME TAX, HARYANA

ITA 791/CHANDI/2026[2012-13]Status: Disposed8/7/2026AY 2012-13

HARI KUMAR,HARYANA vs INCOME TAX OFFICER WARD-1, KAITHAL, KAITHAL

ITA 771/CHANDI/2026[2012-13]Status: Disposed8/7/2026AY 2012-13