← All Benches
ITAT Chandigarh Bench
6,746 judgments
HARMANINDER SINGH BRAR,KHARAR, PUNJAB vs INCOME TAX OFFICER, WARD 6(1), MOHALI, PUNJAB
ITA 1155/CHANDI/2026[2013-14]Status: Disposed14/7/2026AY 2013-14
HARMANINDER SINGH BRAR,KHARAR, MOHALI vs INCOME TAX OFFICER WARD 6(1), MOHALI
ITA 1137/CHANDI/2026[2013-14]Status: Disposed14/7/2026AY 2013-14
SURESH KUMAR KAMBOJ, FATEHABAD,HARYANA vs JAO THE INCOME TAX OFFICER WARD-1 FATEHABAD, HARYANA
ITA 1133/CHANDI/2026[2022-2023]Status: Disposed14/7/2026AY 2022-2023
BALDEV SINGH,KURUKSHETRA vs ITO WARD-1 KURUKSHETRA, KURUKSHETRA
ITA 1111/CHANDI/2026[2015-16]Status: Disposed14/7/2026AY 2015-16
KIRITKUMAR FARSURAM THAKKAR,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1108/CHANDI/2026[2017-18]Status: Disposed14/7/2026AY 2017-18
NETAR SINGH,MOHALI vs ITO , CHANDIGARH
ITA 1072/CHANDI/2026[2012-13]Status: Disposed14/7/2026AY 2012-13
CHARIT MATHUR,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1065/CHANDI/2026[2015-16]Status: Disposed14/7/2026AY 2015-16
CHARIT MATHUR,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1064/CHANDI/2026[2015-16]Status: Disposed14/7/2026AY 2015-16
CHARIT MATHUR,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1063/CHANDI/2026[2015-16]Status: Disposed14/7/2026AY 2015-16
MATA KAUSHALYA DEVI CHARITABLE TRUST,JAWAHAR NAGAR, GURGAON, HARYANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),CHANDIGARH, CHANDIGARH
ITA 1031/CHANDI/2026[Not Applicable]Status: Disposed14/7/2026
MATA KAUSHALYA DEVI CHARITABLE TRUST,JAWAHAR NAGAR, HARYANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1030/CHANDI/2026[Not Applicable]Status: Disposed14/7/2026
RAJESH KUMAR BANDHA,MANDI GOBINDGARH vs DCIT,CENTRAL CIRCLE-3,LUDHIANA, LUDHIANA
ITA 1028/CHANDI/2026[2017-18]Status: Disposed14/7/2026AY 2017-18
THE ADAMPUR CO-OP AGRICULTURE SERVICE SOCIETY LIMITED, ,FATEHGARH SAHIB vs INCOME TAX OFFICER, WARD - SIRHIND, SIRHIND
ITA 1/CHANDI/2026[2018-19]Status: Disposed14/7/2026AY 2018-19
GARG INTERNATIONAL,LUDHIANA vs ITO, WARD-1(5), LUDHIANA
ITA 506/CHANDI/2025[2017-18]Status: Disposed14/7/2026AY 2017-18
NOHAR CHAND,PATIALA vs INCOME TAX OFFICER, WARD-4, PATIALA, PATIALA
ITA 397/CHANDI/2025[2017-18]Status: Disposed14/7/2026AY 2017-18
BALKAR SINGH,HARYANA vs ITO. WARD-1, SIRSA, HARYANA
ITA 1844/CHANDI/2025[2018-19]Status: Disposed14/7/2026AY 2018-19
INCOME TAX OFFICER, SIRHIND vs CHESTA DAHRA, BASSI PATHANA
ITA 1611/CHANDI/2025[2022-23]Status: Disposed14/7/2026AY 2022-23
GAUTAM KUMAR SHARMA,AMBALA vs INCOME TAX OFFICER, WARD 2, AMBALA, AMBALA
ITA 1531/CHANDI/2025[2012-13]Status: Disposed14/7/2026AY 2012-13
LATE KULPRAKASH BHARDWAJ THROUGH L/HEIR KARTIKEYA BHARDWAJ,DHARAMSHALA vs INCOME TAX OFFICER WARD - DHARAMSHALA, DHARAMSHALA, DISTRICT KANGRA
ITA 1474/CHANDI/2025[2018-19]Status: Disposed14/7/2026AY 2018-19
HIMACHAL GRAMIN BANK,MANDI vs DCIT, MANDI
ITA 1182/CHANDI/2025[2008-09]Status: Disposed14/7/2026AY 2008-09
