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ITAT Chandigarh Bench
6,746 judgments
TEMPLE TRUST SHREE BHAGSU NAG,HIMACHAL PRADESH vs CIT (E), CHANDIGARH, CHANDIGARH
ITA 829/CHANDI/2026[2024-25]Status: Disposed14/7/2026AY 2024-25
RAJESHWARI SANGEET ACADEMY TRUST,JALANDHAR vs COMMISSIONER OF INCOME TAX(EXEMPTION), CHANDIGARH
ITA 715/CHANDI/2026[2025-26]Status: Disposed14/7/2026AY 2025-26
SMT SAVITRI VIDYA DARSHAN EDUCATIONAL AND CULTURAL SOCIETY ,FARIDABAD vs DCIT/ACIT (EXEMPTION), CIRCLE-2, CHANDIGARH, CHANDIGARH
ITA 668/CHANDI/2026[n.a]Status: Disposed14/7/2026
MODERN WAYS MODEL SCHOOL,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH
ITA 666/CHANDI/2026[2027-28]Status: Disposed14/7/2026AY 2027-28
ASPEE SONS,HIMACHAL PRADESH vs ITO WARD, PARWANOO, HIMACHAL PRADESH
ITA 585/CHANDI/2026[2023-24]Status: Disposed14/7/2026AY 2023-24
SHRI GURU AMARDASS CHARITABLE TRUST ,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
ITA 516/CHANDI/2026[2025-26]Status: Disposed14/7/2026AY 2025-26
SHRI GURU AMARDASS CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
ITA 515/CHANDI/2026[2025-26]Status: Disposed14/7/2026AY 2025-26
RAMAN KUMAR DHAWAN, LUDHIANA,LUDHIANA vs THE INCOME TAX OFFICER WARD 5(1), LUDHIANA, PUNJAB
ITA 26/CHANDI/2026[2019-2020]Status: Disposed14/7/2026AY 2019-2020
BALTINDER KAUR RAKHRA,LUDHIANA vs ITO WARD 3(1) LUDHIANA, LUDHIANA
ITA 184/CHANDI/2026[2019-20]Status: Disposed14/7/2026AY 2019-20
VINOD KUMAR,AMBALA CANTT vs ITO WARD-5, AMBALA, AMBALA
ITA 173/CHANDI/2026[2010-11]Status: Disposed14/7/2026AY 2010-11
ASHU MEHRA ,CHANDIGARH vs ITO WARD 2(1), CHANDIGARH , CHANDIGARH
ITA 1492/CHANDI/2026[2017-18]Status: Disposed14/7/2026AY 2017-18
KIRAN BALA SHARMA,PANCHKULA vs DCIT, CHANDIGARH
ITA 1476/CHANDI/2026[2018-19]Status: Disposed14/7/2026AY 2018-19
MANAV VIKAS SAMITI,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH, CHANDIGARH
ITA 1431/CHANDI/2026[2027-28]Status: Disposed14/7/2026AY 2027-28
MANAV VIKAS SAMITI,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGAR, CHANDIGARH
ITA 1419/CHANDI/2026[2027-28]Status: Disposed14/7/2026AY 2027-28
CHAMELI,JIND, HARYANA vs ITO WARD-1, JIND, HARYANA
ITA 1386/CHANDI/2026[2015-16]Status: Disposed14/7/2026AY 2015-16
CHAMELI,JIND, HARYANA vs ITO WARD-1, JIND, HARYANA
ITA 1385/CHANDI/2026[2015-16]Status: Disposed14/7/2026AY 2015-16
INCOME TAX OFFICER, SIRHIND vs AMIT ARORA, MANDI GOBINDGARH
ITA 1302/CHANDI/2026[2023-24]Status: Disposed14/7/2026AY 2023-24
MEENAKSHI SUD,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH
ITA 1167/CHANDI/2026[2013-14]Status: Disposed14/7/2026AY 2013-14
THE GUARDIANS OF HUMANITY CHARITABLE TRUST,PANCHKULA, HARYANA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 1163/CHANDI/2026[2027-28]Status: Disposed14/7/2026AY 2027-28
THE GUARDIANS OF HUMANITY CHARITABLE TRUST,PANCHKULA, HARYANA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 1161/CHANDI/2026[2027-28]Status: Disposed14/7/2026AY 2027-28
