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ITAT Chandigarh Bench
6,746 judgments
INCOME TAX OFFICER, SIRHIND vs GUJRAL TRADERS, MANDI GOBINDGARH
ITA 1270/CHANDI/2026[2012-13]Status: Disposed16/7/2026AY 2012-13
INCOME TAX OFFICER, SIRHIND vs GUJRAL TRADERS, MANDI GOBINDGARH
ITA 1269/CHANDI/2026[2011-12]Status: Disposed16/7/2026AY 2011-12
PARVEEN KUMAR,LUDHIANA vs CIT(A), DELHI
ITA 968/CHANDI/2026[2017-2018]Status: Disposed15/7/2026AY 2017-2018
MAA BHADRAKALI SHAKTIPEETH,HARYANA vs ITO EXEMPTIONS WARD, AMBALA, HARYANA
ITA 724/CHANDI/2026[2027-28]Status: Disposed15/7/2026AY 2027-28
MAA BHADRAKALI SHAKTIPEETH,HARYANA vs ITO EXEMPTIONS WARD AMBALA, HARYANA
ITA 723/CHANDI/2026[2027-28]Status: Disposed15/7/2026AY 2027-28
KURUKSHETRA UNIVERSITY,HARYANA vs DCIT(E)(C-2), CHANDIGARH, CHANDIGARH
ITA 72/CHANDI/2026[2020-21]Status: Disposed15/7/2026AY 2020-21
ADARSH SOOD,KHANNA vs ITO WARD 1, KHANNA, PUNJAB
ITA 38/CHANDI/2026[2019-20]Status: Disposed15/7/2026AY 2019-20
SHANKRACHARYA TRUST (REGD), CHANDIGARH,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1486/CHANDI/2026[2026-2027]Status: Disposed15/7/2026AY 2026-2027
SHANKRACHARYA TRUST (REGD), CHANDIGARH,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX EXEMPTION, CHANDIGARH, CHANDIGARH
ITA 1485/CHANDI/2026[2026-2027]Status: Disposed15/7/2026AY 2026-2027
CAN & ABLE ENTERTAINMENT PRIVATE LIMITED,CHANDIGARH vs THE INCOME TAX OFFICER WARD 2(1), CHANDIGARH
ITA 1470/CHANDI/2026[2013-14]Status: Disposed15/7/2026AY 2013-14
CAN & ABLE ENTERTAINMENT PRIVATE LIMITED,CHANDIGARH vs INCOME TAX OFFICER WARD 2(1), CHANDIGARH
ITA 1469/CHANDI/2026[2012-13]Status: Disposed15/7/2026AY 2012-13
CAN & ABLE ENTERTAINMENT PRIVATE LIMITED,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH
ITA 1468/CHANDI/2026[2012-13]Status: Disposed15/7/2026AY 2012-13
SHRI SANATAN DHARAM SABHA, AMBALA CANTT,AMBALA CANTT vs THE CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1296/CHANDI/2026[2026-2027]Status: Disposed15/7/2026AY 2026-2027
SHRI SANATAN DHARAM SABHA, AMBALA CANTT.,AMBALA vs THE CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1295/CHANDI/2026[2026-2027]Status: Disposed15/7/2026AY 2026-2027
DHARAM SHANKAR YADAV,PANCHKULA vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH
ITA 1606/CHANDI/2025[2011-12]Status: Disposed15/7/2026AY 2011-12
RAVI KUMAR PROP. JAI GANESH WOOL STORE,LUDHIANA vs INCOME TAX OFFICER, WARD 1(3), LUDHIANA
ITA 1492/CHANDI/2025[2018-19]Status: Disposed15/7/2026AY 2018-19
SANTOSH KUMAR MIGLANI ,PATIALA vs ASSTT COMMISSIONER OF INCOME TAX, CIRCLE, PATIALA , PATIALA
ITA 973/CHANDI/2026[2017-18]Status: Disposed14/7/2026AY 2017-18
GAGANDEEP SINGH LUTHRA,MOHALI vs ITO, WARD 6(4), CHANDIGARH, MOHALI
ITA 956/CHANDI/2026[2023-24]Status: Disposed14/7/2026AY 2023-24
GOPAL KRISHAN VERMA,SHIMLA vs INCOME TAX OFFICER WARD SHIMLA, SHIMLA
ITA 932/CHANDI/2026[2007-08]Status: Disposed14/7/2026AY 2007-08
DAVINDER KAUR,KHARAR,PUNJAB vs ITO WARD 6(1), MOHALI, PUNJAB
ITA 840/CHANDI/2026[2024-25]Status: Disposed14/7/2026AY 2024-25