ITAT Chandigarh Bench

SUKHPAL SINGH ,PUNJAB vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH

SUKHPAL SINGH,DERABASSI, PUNJAB vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH

SATBIR SINGH,V-KIRDHAN, FATEHABAD vs ITO WARD-1, FATEHABAD, FATEHABAD

SATVEER SINGH SEKHON,PUNJAB vs ITO WARD 3,KHANNA, PUNJAB

THE DR. H.L. CHITKARA FOUNDATION,CHANDIGARH vs THE HONBLE COMMISSIONER OF INCOME TAX , EXEMPTIONS , CHANDIGARH

SATNAM SINGH,VILLAGE MANAULI, MOHALI vs INCOME TAX OFFICER, MOHALI

SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO

SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO

SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO

SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO

MEGHA FINCORP,CHANDIGARH vs INCOME TAX OFFICER, WARD-2(1), CHANDIGARH, CHANDIGARH

INCOME TAX OFFICER, NAHAN vs THE BHOOPPUR CO OPERATIVE MULTIPURPOSE SOCIETY LIMITED, BHUPUR

SH. GURPREET SINGH,LUDHIANA vs ITO, W-III(2), LUDHIANA

JCIT (OSD) (E), C-2, CHANDIGARH vs M/S S.M. SEHGAL FOUNDATION, GURGAON

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

AMARJIT SINGH, SIRSA,SIRSA vs JAO THE INCOME TAX OFFICER WARD-1 SIRSA, SIRSA

KARAMJEET KAUR, YAMUNA NAGAR,YAMUNA NAGAR vs INCOME TAX OFFICER WARD-3, YAMUNA NAGAR, YAMUNA NAGAR

KASHMIR SINGH,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-2, YAMUNA NAGAR, YAMUNA NAGAR

MAKHAN SINGH,MOHALI vs ITO, MOHALI

SARTAJ GILL,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CHANDIGARH , CHANDIGARH

INCOME TAX OFFICER, SIRHIND vs GUJRAL TRADERS, MANDI GOBINDGARH