← All Benches
ITAT Chandigarh Bench
6,746 judgments
RAJESH KUMAR,HIMACHAL PRADESH vs ITO WARD DALHOUSIE, HIMACHAL PRADESH
ITA 869/CHANDI/2026[2017-18]Status: Disposed20/7/2026AY 2017-18
SRI HANUMAN MANDIR SATSANG MANDAL TRUST,PATIALA vs CIT-EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 855/CHANDI/2026[2026-2027]Status: Disposed20/7/2026AY 2026-2027
SRI SAT SAHIB EDUCATION SOCIETY,KARNAL, HARYANA vs CIT EXEMPTIONS, CHANDIGARH
ITA 854/CHANDI/2026[2027-28]Status: Disposed20/7/2026AY 2027-28
SRI SAT SAHIB EDUCATION SOCIETY,KARNAL,HARYANA vs CIT EXEMPTIONS, CHANDIGARH
ITA 853/CHANDI/2026[2026-27]Status: Disposed20/7/2026AY 2026-27
THE DR. H.L. CHITKARA FOUNDATION,CHANDIGARH vs THE HONBLE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 838/CHANDI/2026[2027-28]Status: Disposed20/7/2026AY 2027-28
PAWAN KUMAR NAYYAR ,HIMACHAL PRADESH vs ITO WARD DALHOUSIE , HIMACHAL PRADESH
ITA 825/CHANDI/2026[2020-21]Status: Disposed20/7/2026AY 2020-21
THE CAPTAIN TODAR SINGH MEMORIAL CHARITABLE SOCIETY,C/O AKUL AGARWAL AND ASSOCIATES vs CIT (EXEMPTIONS), CHANDIGARH
ITA 665/CHANDI/2026[2025-26]Status: Disposed20/7/2026AY 2025-26
MANJINDER SINGH DHILLON & HARDEEP SINGH DHILLON & CO,CHANDIGARH vs ITO WARD 5(5) , CHANDIGARH
ITA 568/CHANDI/2026[2022-23]Status: Disposed20/7/2026AY 2022-23
RAMKAMAL CHARITABLE & RELIGIOUS TRUST,SHIMLA vs CIT EXEMPTIONS, CHANDIGARH
ITA 550/CHANDI/2026[NA]Status: Disposed20/7/2026
K K CASTING RINGS,AMBALA CITY vs ITO WARD 2 AMBALA, AMBALA
ITA 262/CHANDI/2026[2017-18]Status: Disposed20/7/2026AY 2017-18
DALJIT SINGH,MOHALI vs INCOME TAX OFFICER, MOHALI
ITA 221/CHANDI/2026[2009-10]Status: Disposed20/7/2026AY 2009-10
DALJIT SINGH,MOHALI vs INCOME TAX OFFICER, MOHALI
ITA 209/CHANDI/2026[2009-10]Status: Disposed20/7/2026AY 2009-10
AMAR NATH GARG,SIRSA vs INCOME TAX OFFICER, WARD-1, SIRSA
ITA 192/CHANDI/2026[2023-2024]Status: Disposed20/7/2026AY 2023-2024
AMAR NATH GARG,SIRSA vs INCOME TAX OFFICER, WARD-1, SIRSA
ITA 191/CHANDI/2026[2021-2022]Status: Disposed20/7/2026AY 2021-2022
RAMAN SEHGAL,CHANDIGARH vs ITO WARD 2(1), CHANDIGARH, CHANDIGARH
ITA 1284/CHANDI/2026[2018-19]Status: Disposed20/7/2026AY 2018-19
KEWAL KRISHAN,YAMUNANAGAR vs INCOME TAX OFFICER, YAMUNANAGR
ITA 1230/CHANDI/2026[2017-18]Status: Disposed20/7/2026AY 2017-18
SUMAN DEVI,FATEHABAD vs ITO WARD-1, FATEHABAD, FATEHABAD
ITA 1205/CHANDI/2026[2018-19]Status: Disposed20/7/2026AY 2018-19
SUMAN DEVI,FATEHABAD vs ITO WARD-1, FATEHABAD, FATEHABAD
ITA 1204/CHANDI/2026[2018-19]Status: Disposed20/7/2026AY 2018-19
SATBIR SINGH,V-KIRDHAN, FATEHABAD vs ITO WARD-1, FATEHABAD, FATEHABAD
ITA 1202/CHANDI/2026[2018-19]Status: Disposed20/7/2026AY 2018-19
SUKHPAL SINGH,PUNJAB vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1201/CHANDI/2026[2011-12]Status: Disposed20/7/2026AY 2011-12
