← All Benches
ITAT Chandigarh Bench
6,746 judgments
RAJINDER SINGH,FATEHABAD vs ITO, WARD-1, FATEHABAD, FATEHABAD
ITA 1450/CHANDI/2026[2020-21]Status: Disposed21/7/2026AY 2020-21
PREET BEHL LEGAL HEIR OF RAMAN BEHL,SOLAN vs INCOME TAX OFFICER, SOLAN
ITA 1268/CHANDI/2026[2015-16]Status: Disposed21/7/2026AY 2015-16
THE HR STATE COOP HOUSING FEDERATION LTD,PANCHKULA vs DCIT, PANCHKULA
ITA 1250/CHANDI/2026[2018-19]Status: Disposed21/7/2026AY 2018-19
SHRI MAHASHAKTI KALA MANCH BARNALA,BARNALA vs ITO WARD-1, BARNALA
ITA 10/CHANDI/2026[2024-2025 TO 2026-2027]Status: Disposed21/7/2026
AMARJIT SINGH,RUPNAGAR vs PR. COMMISSIONER OF INCOME TAX, CHANDIGARH-1, CHANDIGARH
ITA 198/CHANDI/2025[2012-13]Status: Disposed21/7/2026AY 2012-13
SHAHEED UDHAM SINGH MEMORIAL BHAWAN SOCIETY,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 1802/CHANDI/2025[2026-27]Status: Disposed21/7/2026AY 2026-27
OASIS LEATHERS LIMITED,CHANDIGARH vs DCIT/ACIT, CIRCLE 1(1), CHANDIGARH, CHANDIGARH
ITA 1627/CHANDI/2025[2007-08]Status: Disposed21/7/2026AY 2007-08
INCOME TAX OFFICER, LUDHIANA vs SWARNIM TIE UP PRIVATE LIMITED, LUDHIANA
ITA 1067/CHANDI/2025[2012-13]Status: Disposed21/7/2026AY 2012-13
GAYATRI PARIVAR TRUST BHORANJ,HIMACHAL PRADESH vs CIT(E), CHANDIGARH, CHANDIGARH
ITA 999/CHANDI/2026[2022-23]Status: Disposed20/7/2026AY 2022-23
GAYATRI PARIVAR TRUST BHORANJ,HIMCHAL PRADESH vs CIT(E) , CHANDIGARH, CHANDIGARH
ITA 998/CHANDI/2026[2027-28]Status: Disposed20/7/2026AY 2027-28
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 990/CHANDI/2026[2019-20]Status: Disposed20/7/2026AY 2019-20
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 980/CHANDI/2026[2018-19]Status: Disposed20/7/2026AY 2018-19
GOLOK EXPRESS CHARITABLE TRUST,HIMACHAL PRADESH vs DCIT(E)(C-2) CHANDIGARH, CHANDIGARH
ITA 98/CHANDI/2026[2024-25]Status: Disposed20/7/2026AY 2024-25
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 979/CHANDI/2026[2017-18]Status: Disposed20/7/2026AY 2017-18
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 963/CHANDI/2026[2016-17]Status: Disposed20/7/2026AY 2016-17
RAJINDER PAL MITTAL ,PATIALA vs INCOME TAX OFFICER - WARD SANGRUR, SANGRUR
ITA 962/CHANDI/2026[2016-17]Status: Disposed20/7/2026AY 2016-17
MOHAN SINGH,CHANDIGARH vs THE INCOME TAX OFFICER, CHANDIGARH
ITA 960/CHANDI/2026[2016-17]Status: Disposed20/7/2026AY 2016-17
PUBLIC MANAGEMENT DEVELOPMENT FOUNDATION,CHANDIGARH vs CIT-EXEMPTIONS, CHANDIGARH., CHANDIGARH
ITA 916/CHANDI/2026[2026-27]Status: Disposed20/7/2026AY 2026-27
RAMESHWAR DASS HUF PROP JAGNA JEWELLERS,AMBALA, HARYANA vs INCOME TAX OFFICER, WARD-3, AMBALA, HARYANA
ITA 889/CHANDI/2026[2017-18]Status: Disposed20/7/2026AY 2017-18
TIRATH RAM MEMORIAL CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 870/CHANDI/2026[2026-27]Status: Disposed20/7/2026AY 2026-27
