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ITAT Chandigarh Bench
6,746 judgments
SAT GURU SEWA TRUST, MANSA,MANSA vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 556/CHANDI/2026[2026-27]Status: Disposed22/7/2026AY 2026-27
AMAR BALIDAN SOCIETY/TRUST,JAMMU vs CIT EXEMPTIONS, CHANDIGARH
ITA 46/CHANDI/2026[NA]Status: Disposed22/7/2026
AMAR BALIDAN SOCIETY/TRUST,JAMMU vs CIT EXEMPTIONS, CHANDIGARH
ITA 45/CHANDI/2026[NA]Status: Disposed22/7/2026
LUDHIANA IMPROVEMENT TRUST,LUDHIANA vs THE ASSESSING OFFICER EXEMPTION CIRCLE 1, CHANDIGARH
ITA 368/CHANDI/2026[2027-28]Status: Disposed22/7/2026AY 2027-28
JALANDHAR IMPROVEMENT TRUST,JALANDHAR vs THE ASSESSING OFFICER EXEMPTION CIRCLE 1, CHANDIGARH
ITA 365/CHANDI/2026[2027-28]Status: Disposed22/7/2026AY 2027-28
WORLD SANKIRTAN TOUR TRUST,PALWAL, HARYANA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1463/CHANDI/2025[2026-27]Status: Disposed22/7/2026AY 2026-27
WORLD SANKIRTAN TOUR TRUST,PALWAL, HARYANA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1462/CHANDI/2025[2026-27]Status: Disposed22/7/2026AY 2026-27
INCOME TAX OFFICER, WARD-, SIRSA vs GURVINDER SINGH, SIRSA
ITA 1415/CHANDI/2025[2018]Status: Disposed22/7/2026
GURVINDER SINGH,SIRSA vs PRINCIPLE COMMISSIONER OF INCOME TAX, ROHTAK
ITA 487/CHANDI/2024[2018-19]Status: Disposed22/7/2026AY 2018-19
YASH PAL,KAITHAL vs ITO, WARD-2, KAITHAL
ITA 76/CHANDI/2026[2017-18]Status: Disposed22/7/2026AY 2017-18
WHISTLER HOLDING CORPORATION PRIVATE LIMITED,CHANDIGARH vs ITO. WARD 2(1), CHANDIGARH, CHANDIGARH
ITA 820/CHANDI/2026[2023-24]Status: Disposed21/7/2026AY 2023-24
PARVEEN KUMAR SHARMA,BAIJNATH vs INCOME TAX OFFICER, WARD, PALAMPUR, PALAMPUR
ITA 54/CHANDI/2026[2013-14]Status: Disposed21/7/2026AY 2013-14
PATIALA MOTION PICTURES,PATIALA, PUNJAB vs ITO WARD-4, PATIALA, PUNJAB
ITA 532/CHANDI/2026[2019-20]Status: Disposed21/7/2026AY 2019-20
SOCIAL REFORMS CHARITABLE ORG.,JAMMU vs EXEMPTIONS CIRCLE 1, CHD, CHANDIGARH
ITA 505/CHANDI/2026[2025-2026]Status: Disposed21/7/2026AY 2025-2026
SHREE BABA BALAK NATH TEMPLE TRUST,HIMACHAL PRADESH vs DCIT/ACIT(E)(C-2) CHANDIGARH, CHANDIGARH
ITA 489/CHANDI/2026[2014-15]Status: Disposed21/7/2026AY 2014-15
RAJESH KUMAR,AMB vs INCOME TAX OFFICER, WARD, UNA, UNA
ITA 48/CHANDI/2026[2012-13]Status: Disposed21/7/2026AY 2012-13
SHAHTALAI GROUP OF TEMPLES,HIMACHAL PRADESH vs CIT(E), WARD, SOLAN, HIMACHAL PRADESH
ITA 326/CHANDI/2026[2020-21]Status: Disposed21/7/2026AY 2020-21
SHAHTALAI GROUP OF TEMPLES,HIMACHAL PRADESH vs CIT(E), WARD, SOLAN, HIMACHAL PRADESH
ITA 325/CHANDI/2026[2015-16]Status: Disposed21/7/2026AY 2015-16
SHAHTALAI GROUP OF TEMPLES ,HIMACHAL PRADESH vs CIT(E), WARD, SOLAN, HIMACHAL PRADESH
ITA 324/CHANDI/2026[2015-16]Status: Disposed21/7/2026AY 2015-16
RAJINDER SINGH,FATEHABAD vs ITO, WARD-1, FATEHABAD, FATEHABAD
ITA 1451/CHANDI/2026[2020-21]Status: Disposed21/7/2026AY 2020-21
