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ITAT Chandigarh Bench
6,746 judgments
DCIT , CIRCLE-1 (EXEMPTIONS), CHANDIGARH vs M/S PUNJAB CRICKET ASSOCIATION (PCA),, MOHALI
ITA 1162/CHANDI/2024[2017-18]Status: Disposed28/7/2026AY 2017-18
DCIT EXEMPTIONS CIRCLE-1, CHANDIGARH, CHANDIGARH vs PUNJAB CRICKET ASSOCIATION, CHANDIGARH
ITA 1161/CHANDI/2024[2016-17]Status: Disposed28/7/2026AY 2016-17
PUNJAB CRICKET ASSOCIATION,PUNJAB vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE-I, CHANDIGARH
ITA 1160/CHANDI/2024[2016-17]Status: Disposed28/7/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH vs PUNJAB CRICKET ASSOCIATION, MOHALI
ITA 1159/CHANDI/2024[2015-16]Status: Disposed28/7/2026AY 2015-16
PUNJAB CRICKET ASSOCIATION,PUNJAB vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRLE-I, CHANDIGARH
ITA 1158/CHANDI/2024[2015-16]Status: Disposed28/7/2026AY 2015-16
PUNJAB CRICKET ASSOCIATION,PUNJAB vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRLE-I, CHANDIGARH
ITA 1157/CHANDI/2024[2014-15]Status: Disposed28/7/2026AY 2014-15
DCIT EXEMPTIONS, CIRCLE-1, CHANDIGARH, CHANDIGARH vs PUNJAB CRICKET ASSOCIATION, PUNJAB
ITA 1156/CHANDI/2024[2014-15]Status: Disposed28/7/2026AY 2014-15
PUNJAB CRICKET ASSOCIATION,PUNJAB vs NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 1155/CHANDI/2024[2018-19]Status: Disposed28/7/2026AY 2018-19
PUNJAB CRICKET ASSOCIATION,PUNJAB vs ASSISTANT COMMMISSIONER OF INCOME TAX, EXEMPTION-I, CHANDIGARH
ITA 1154/CHANDI/2024[2017-18]Status: Disposed28/7/2026AY 2017-18
SUMEER JINDAL, SANGRUR,SANGRUR vs JAO THE INCOME TAX OFFICER WARD-1 SANGRUR, SANGRUR
ITA 121/CHANDI/2026[2018-2019]Status: Disposed27/7/2026AY 2018-2019
BADDI UNIVERSITY OF EMERGING SCIENCES & TECHNOLOGY,BADDI vs DEPUTY / ASSISSTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE - 2, CHANDIGARH
ITA 1103/CHANDI/2026[2022-23]Status: Disposed27/7/2026AY 2022-23
BADDI UNIVERSITY OF EMERGING SCIENCES & TECHNOLOGY,BADDI vs DEPUTY / ASSISSTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE - 2, CHANDIGARH
ITA 1102/CHANDI/2026[2022-23]Status: Disposed27/7/2026AY 2022-23
BADDI UNIVERSITY OF EMERGING SCIENCES & TECHNOLOGY,BADDI vs DEPUTY / ASSISSTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE - 2, C.R. BUILDING, CHANDIGARH
ITA 1101/CHANDI/2026[2026-27]Status: Disposed27/7/2026AY 2026-27
BADDI UNIVERSITY OF EMERGING SCIENCES & TECHNOLOGY,BADDI vs DEPUTY / ASSISSTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE - 2, CHANDIGARH
ITA 1098/CHANDI/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
BADDI UNIVERSITY OF EMERGING SCIENCES & TECHNOLOGY,BADDI vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CHANDIGARH, C.R. BUILDING, CHANDIGARH
ITA 1097/CHANDI/2026[2026-27]Status: Disposed27/7/2026AY 2026-27
DCIT, CIRCLE-1, (EXEMPTIONS), CHADNIGARH, CENTRAL REVENUE BUILDING vs SADR ANJUMAN AHMADIYYA, GURDASPUR
ITA 1430/CHANDI/2025[2018-19]Status: Disposed27/7/2026AY 2018-19
A.D. EDUCATIONAL SOCIETY,C/O AKUL AGARWAL AND ASSOCIATES vs DCIT/ACIT EXEMPTIONS CIRCLE - 2, CHANDIGARH
ITA 1190/CHANDI/2025[2016-17]Status: Disposed27/7/2026AY 2016-17
RAJ RANI,SIRSA vs INCOME TAX OFFICER, SIRSA
ITA 628/CHANDI/2024[2015-16]Status: Disposed27/7/2026AY 2015-16
SANJEEV KUMAR,CHAMBA,HIMACHAL PRADESH vs ITO WARD, DALHOUSIE, CHAMBA, HIMACHAL PRADESH
ITA 877/CHANDI/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
SAT GURU SEWA TRUST, MANSA,MANSA vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 557/CHANDI/2026[2026-2027]Status: Disposed22/7/2026AY 2026-2027