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ITAT Chandigarh Bench

6,746 judgments

KARMA GERCHEN TRUST,KANGRA vs CIT(EXEMPTIONS, CHANDIGARH

ITA 1803/CHANDI/2025[2025-26]Status: Disposed3/8/2026AY 2025-26

MANGALAM CHARITABLE TRUST,MANDI vs CIT(EXEMPTIONS), CHANDIGARH

ITA 1722/CHANDI/2025[2025-26]Status: Disposed3/8/2026AY 2025-26

PALPUNG MUNISHASAN DHARMCHAKRA SANGH,KANGRA vs CIT(EXEMPTIONS), CHANDIGARH

ITA 1721/CHANDI/2025[2025-26]Status: Disposed3/8/2026AY 2025-26

APEEJAY EDUCATION SOCIETY,JALANDHAR vs DCIT (EXEMPTIONS) CIRCLE-1, CHANDIGARH

ITA 1631/CHANDI/2025[2022-23]Status: Disposed3/8/2026AY 2022-23

KARAN GOEL,LUDHIANA vs DCIT, CC-3, LUDHIANA

ITA 1429/CHANDI/2025[2019-20]Status: Disposed3/8/2026AY 2019-20

LAKSHH FOUNDATION,MOHALI vs CIT(EXEMPTIONS), CHANDIGARH

ITA 1419/CHANDI/2025[2025-26]Status: Disposed3/8/2026AY 2025-26

GURUDWARA SINGH SABHA PARBANDHAK COMMITEE,AHMEDGARH vs CIT EXEMPTIONS, CHANDIGARH

ITA 139/CHANDI/2025[2022-23]Status: Disposed3/8/2026AY 2022-23

LIONS CLUB SHIMLA TRUST,SHIMLA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 1337/CHANDI/2025[2025-26]Status: Disposed3/8/2026AY 2025-26

SALOCHANA CHAUHAN,SOLAN vs INCOME TAX OFFICER, WARD SHIMLA, SHIMLA

ITA 1311/CHANDI/2025[2018-19]Status: Disposed3/8/2026AY 2018-19

ARCHANA GUPTA, LUDHIANA,LUDHIANA vs ITO WARD 6(1), LUDHIANA, LUDHIANA

ITA 1039/CHANDI/2025[2019-20]Status: Disposed3/8/2026AY 2019-20

INCOME TAX OFFICER WARD 6 1 MOHALI, MOHALI vs GARG JEWELLERS, ARYA COLLEGE ROAD KHARAR MOHAL

ITA 25/CHANDI/2024[2017-18]Status: Disposed3/8/2026AY 2017-18

SMT. JATINDER KAUR PADDA,JALANDHAR vs DCIT (INTERNATIONAL TAXATION), CHANDIGARH

ITA 249/CHANDI/2020[2011-12]Status: Disposed3/8/2026AY 2011-12

M/S A,K, EXPORTS,LUDHIANA vs ITO, LUDHIANA

ITA 210/CHANDI/2013[2008-09]Status: Disposed3/8/2026AY 2008-09

RANJIT SINGH,MOHALI, PUNJAB vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH

ITA 393/CHANDI/2026[2017-18]Status: Disposed30/7/2026AY 2017-18

SHREE DHANWANTRI HERBALS,SOLAN vs DCIT, CIRCLE PARWANOO, PARWANOO

ITA 21/CHANDI/2026[A.Y. 2012-13]Status: Disposed30/7/2026

ITO, LUDHIANA vs RAKESH BHATIA, LUDHIANA

ITA 151/CHANDI/2026[2017-18]Status: Disposed30/7/2026AY 2017-18

SUMER CHAND,YAMUNA NAGAR vs ITO, WARD 4, YAMUNA NAGAR

ITA 344/CHANDI/2026[2015-16]Status: Disposed29/7/2026AY 2015-16

KANWALJIT SINGH,CHANDIGARH vs INCOME TAX OFFICER (ITO WARD 5(5), CHANDIGARH), AYKAR BHAWAN , CHANDIGARH, PUNJAB

ITA 343/CHANDI/2026[2021-22]Status: Disposed29/7/2026AY 2021-22

KANWALJIT SINGH,CHANDIGARH vs INCOME TAX OFFICER, ITO WARD 5(5), CHANDIGARH/, AYKAR BHAWAN,CHANDIGARH

ITA 342/CHANDI/2026[2020-21]Status: Disposed29/7/2026AY 2020-21

DCIT EXEMPTIONS, CIRCLE-1, CHANDIGARH, CHANDIGARH vs PUNJAB CRICKET ASSOCIATION, PUNJAB

ITA 1163/CHANDI/2024[2018-19]Status: Disposed28/7/2026AY 2018-19