KARMA GERCHEN TRUST,KANGRA vs. CIT(EXEMPTIONS, CHANDIGARH

ITA 1803/CHANDI/2025Status: DisposedITAT Chandigarh03 August 2026AY 2025-264 pages

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आयकर अपीलीय अिधकरण,च"ीगढ़ "ायपीठ “A” , च"ीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: HYBRID MODE "ी लिलत कुमार, "ाियक सद" एवं "ी मनोज कुमार अ"वाल, लेखा सद" BEFORE: SHRI. LALIET KUMAR, JM & SHRI. MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No. 1803 /Chd/2025 U/s 80G बनाम Karma Garchen Trust, The CIT(Exemptions), Gyuto Monastry, Sidhbari Chandigarh Sidhpur B.O. Prem Nagar, Kangra HP 176057 "ायी लेखा सं./PAN NO: AQBTK2394L अपीलाथ"/Appellant ""थ"/Respondent & आयकर अपील सं./ ITA No. 1804 /Chd/2025 U/s 12AB(1)(b)(ii) बनाम Karma Garchen Trust, The CIT(Exemptions), Gyuto Monastry, Sidhbari Chandigarh Sidhpur B.O. Prem Nagar, Kangra HP 176057 "ायी लेखा सं./PAN NO: AQBTK2394L अपीलाथ"/Appellant ""थ"/Respondent

िनधा"रती की ओर से/Assessee by : Sh. Aman Parthi, Advocate राज" की ओर से/ Revenue by : Smt. Jaishree Sharma, CIT DR सुनवाई की तारीख/Date of Hearing : 23.07.2026 उदघोषणा की तारीख/Date of Pronouncement : 03.08.2026 आदेश/Order PER LALIET KUMAR, J.M: The captioned appeals have been preferred by the assessee against the separate orders dated 15.10.2025 and 31.10.2025 for 2 1803 & 1804-Chd-2025 A.Y. 2026-27 and 2025-26 respectively passed by the

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