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ITAT Chandigarh Bench
6,746 judgments
AMIR KHAN,SAS NAGAR, MOHALI vs INCOME TAX OFFICER, WARD 6(1), CHANDIGARH, MOHALI, CHANDIGARH
ITA 155/CHANDI/2026[2018-19]Status: Disposed3/8/2026AY 2018-19
DILBAR SINGH,MOHALI vs ASSESSING OFFICER, MOHALI
ITA 142/CHANDI/2026[2020-21]Status: Disposed3/8/2026AY 2020-21
SRI RAM DHARMARTH TRUST MORINDA,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH
ITA 1182/CHANDI/2026[2026-27]Status: Disposed3/8/2026AY 2026-27
LAMDON WELFARE SOCIETY LADAKH,LEH,LADAKH vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1171/CHANDI/2026[2026-2027]Status: Disposed3/8/2026AY 2026-2027
MILITARY LITERATURE FESTIVAL ASSOCIATION,PUNJAB vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 1170/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
HARYANA RURAL DEVELOPMENT BOARD ADMINISTRATION FUND,CHANDIGARH vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1166/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
MILITARY LITERATURE FESTIVAL ASSOCIATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 1159/CHANDI/2026[2022-23]Status: Disposed3/8/2026AY 2022-23
LAMDON WELFARE SOCIETY LADAKH,LEH LADAKH vs CIT (EXEMPTIONS), CHANDIGARH
ITA 1154/CHANDI/2026[2026-2027]Status: Disposed3/8/2026AY 2026-2027
THE KUSUM BHATIA FOUNDATION,CHANDIGARH vs THE HONBLE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 1145/CHANDI/2026[2026-27]Status: Disposed3/8/2026AY 2026-27
SONIA KHOSLA,PATIALA vs INCOME TAX OFFICER, WARD-SAMANA, SAMANA, PATIALA
ITA 113/CHANDI/2026[2020-21 ]Status: Disposed3/8/2026
SOOD SABHA,SHIMLA vs INCOME TAX OFFICER, EXEMPTIONS WARD SOLAN
ITA 1087/CHANDI/2026[2016-17]Status: Disposed3/8/2026AY 2016-17
SOOD SABHA,SHIMLA vs INCOME TAX OFFICER, EXEMPTIONS WARD SOLAN
ITA 1081/CHANDI/2026[2012-13]Status: Disposed3/8/2026AY 2012-13
SHRI SANATAN DHARAM SABHA REGD,HOSHIARPUR vs CIT, EXEMPTIONS, CHANDIGARH
ITA 1035/CHANDI/2026[2025-26]Status: Disposed3/8/2026AY 2025-26
BAKHSHISH SINGH,JAGADHRI, YAMUNANAGAR vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE-2), CHANDIGARH), C.R. BUILDING
ITA 963/CHANDI/2025[2017-18]Status: Disposed3/8/2026AY 2017-18
INCOME TAX OFFICER, PARWANOO, H.P vs JOGINDRA CENTRAL COOPERATIVE BANK LIMITED, SOLAN, H.P
ITA 667/CHANDI/2025[2020-21]Status: Disposed3/8/2026AY 2020-21
COTTONCONNECT FARMER COMMUNITY FOUNDATION,GURGAON vs COMMISSIONER OF INCOME TAX (EXEMPTIONS)), CHANDIGARH
ITA 1846/CHANDI/2025[2026-27]Status: Disposed3/8/2026AY 2026-27
SIDDHARTHAS INTENT SOCIETY,KANGRA vs CIT(E), CHANDIGARH
ITA 1812/CHANDI/2025[2025-26]Status: Disposed3/8/2026AY 2025-26
PEME AWAM CHOEGAR GYURME LING SOCIETY,KANGRA vs CIT(E), CHANDIGARH
ITA 1811/CHANDI/2025[2025-26]Status: Disposed3/8/2026AY 2025-26
THOSAMLING INSTITUTE,KANGRA vs CIT(E), CHANDIGARH
ITA 1810/CHANDI/2025[2025-26]Status: Disposed3/8/2026AY 2025-26
KARMA GERCHEN TRUST,KANGRA vs CIT(EXEMPTIONS), CHANDIGARH
ITA 1804/CHANDI/2025[2025-26]Status: Disposed3/8/2026AY 2025-26
