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ITAT Chandigarh Bench
6,746 judgments
SHRI SANATAN DHARMA MANDIR SABHA,C/O AKUL AGARWAL AND ASSOCIATES vs CIT (EXEMPTIONS), CHANDIGARH
ITA 615/CHANDI/2026[AAKAS4717K]Status: Disposed3/8/2026
SHREE BABA BALAK NATH TEMPLE TRUST,HIMACHAL PRADESH vs ACIT(E)(C-2), CHANDIGARH, CHANDIGARH
ITA 614/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
SHRI CHAMUNDA NANDIKESHWAR TEMPLE TRUST,HIMACHAL PRADESH vs ITO EXEMPTION WARD, SOLAN
ITA 611/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
SHREE JAWALA MUKHI TEMPLE TRUST,HIMACHAL PRADESH vs ACIT(E)(C-2), CHANDIGARH, CHANDIGARH
ITA 610/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
SHRI SANT RAM MEMORIAL EDUCATION AND WELFARE SOCIETY,KARNAL, HARYANA vs EXEMPTION WARD, AMBALA, AMBALA
ITA 61/CHANDI/2026[2018-19]Status: Disposed3/8/2026AY 2018-19
SHRI SHIV NARAIN SIDHESHWAR MANDIR MADHAV BAGH SANATAN DHARAM SABHA,GURGAON vs CIT EXEMPTIONS, CHANDIGARH
ITA 606/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
MUMUKSHU MANDAL (REGD),KURUKSHETRA vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 595/CHANDI/2026[2026-27]Status: Disposed3/8/2026AY 2026-27
PRACHIN MANDIR MATA SHREE BAGLA MUKHI DEVI TRUST,VILLAGE BANKHANDI vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 580/CHANDI/2026[2026-27]Status: Disposed3/8/2026AY 2026-27
SHRI SANATAN DHARM VENKUTH DHAM SEWA SAMTI,PANCHKULA vs CIT EXEMPTION, CHANDIGARH
ITA 572/CHANDI/2026[NOT APPLICABLE]Status: Disposed3/8/2026
SANATAN DHARAM SABHA SIMLA RADHA KRISHAN MANDIR,SHIMLA vs CIT(E), CHANDIGARH
ITA 384/CHANDI/2026[2026-27]Status: Disposed3/8/2026AY 2026-27
SHRI SANATAN DHARAM KUMAR SABHA,PATIALA vs COMMISSIONER OF INCOME TAX (E), CHANDIGARH
ITA 383/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
POONAM AGGARWAL,PAONTA SAHIB vs INCOME TAX OFFICER NAHAN, NAHAN
ITA 327/CHANDI/2026[2016-17]Status: Disposed3/8/2026AY 2016-17
SAVITA DALAL,JIND vs ITO, JIND
ITA 306/CHANDI/2026[2014-15]Status: Disposed3/8/2026AY 2014-15
DAYAL PARTAP SINGH C/O DAYAL KIDNEY HOSPITAL, BATHINDA,BATHINDA vs THE CIT (CENTRAL), LUDHIANA, PUNJAB
ITA 288/CHANDI/2026[2020-2021]Status: Disposed3/8/2026AY 2020-2021
RAJ RAJESHWARI EDUCATION SOCIETY,HAMIRPUR vs ITO-TDS, MANDI
ITA 237/CHANDI/2026[2013-14]Status: Disposed3/8/2026AY 2013-14
HARPREET SINGH SANDHU,CHANDIGARH vs ITO WARD 2(1), CHANDIGARH
ITA 217/CHANDI/2026[2012-13]Status: Disposed3/8/2026AY 2012-13
PAVITRA LIFE STYLE PRIVATE LIMITED,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH, CHANDIGARH
ITA 216/CHANDI/2026[2017-18]Status: Disposed3/8/2026AY 2017-18
TARUN SHARMA, YAMUNANAGAR,YAMUNA NAGAR vs JAO THE INCOME TAX OFFICER WARD-5, YAMUNANAGAR, YAMUNANAGAR
ITA 212/CHANDI/2026[2012-2013]Status: Disposed3/8/2026AY 2012-2013
TARUN SHARMA, YAMUNANAGAR,YAMUNANAGAR vs JAO THE INCOME TAX OFFICER WARD-5, YAMUNANAGAR, YAMUNANAGAR
ITA 211/CHANDI/2026[2011-2012]Status: Disposed3/8/2026AY 2011-2012
SOCIETY FOR MAINTENANCE & DEVELOPMENT OF ROCK GARDEN,CHANDIGARH vs DCIT, EXEMPTIONS CIRCLE 1, CHANDIGARH, CHANDIGARH
ITA 164/CHANDI/2026[2019-20]Status: Disposed3/8/2026AY 2019-20