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ITAT Chandigarh Bench
6,746 judgments
BALRAJ GUPTA FOUNDATION,HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1252/CHANDI/2026[2027-28]Status: Disposed5/8/2026AY 2027-28
BALRAJ GUPTA FOUNDATION,HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1251/CHANDI/2026[2026-27]Status: Disposed5/8/2026AY 2026-27
CAREER POINT UNIVERSITY HAMIRPUR,JAIPUR vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1246/CHANDI/2026[Not applicable]Status: Disposed5/8/2026
TINKU WINES,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
ITA 226/CHANDI/2025[2017-18]Status: Disposed5/8/2026AY 2017-18
FATEHABAD CRICKET ASSOCIATION,FATEHABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 60/CHANDI/2026[2026-27]Status: Disposed4/8/2026AY 2026-27
DEEPAK GUPTA MEMORIAL TRUST,AMBALA CITY vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 537/CHANDI/2026[2025-26]Status: Disposed4/8/2026AY 2025-26
DEEPAK GUPTA MEMORIAL TRUST,AMBALA CITY vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 536/CHANDI/2026[2025-26]Status: Disposed4/8/2026AY 2025-26
PUNJAB NATIONAL BANK,DHALPUR KULLU vs ITO TDS, DHALPUR KULLU
ITA 204/CHANDI/2026[2014-15]Status: Disposed4/8/2026AY 2014-15
RAMBIR SHARMA,VPO LAJWANA KALAN vs ITO, WARD-1, JIND, INCOME TAX OFFICE, JIND
ITA 188/CHANDI/2026[2022-23]Status: Disposed4/8/2026AY 2022-23
SHAM SUNDER GUPTA,LUDHIANA vs ITO WARD 5(1), LUDHIANA
ITA 82/CHANDI/2025[2019-20]Status: Disposed4/8/2026AY 2019-20
SHRI SANATAN DHARAM SABHA BATHINDA,BATHINDA vs CIT EXEMPTIONS, CHANDIGARH
ITA 937/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
SHAKUNTLA KAILASH SARAF CHARITABLE TRUST,KARNAL, HARYANA vs CIT(E), CHANDIGARH, CHANDIGARH
ITA 898/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
SHAKUNTLA KAILASH SARAF CHARITABLE TRUST,KARNAL,HARYANA vs CIT(E), CHANDIGARH, CHANDIGARH
ITA 897/CHANDI/2026[2022-23]Status: Disposed3/8/2026AY 2022-23
ADARSH VIDYA NIKETAN,NAHAN vs COMMISSIONER OF INCOME TAX(EXEMPTION), CHANDIGARH
ITA 896/CHANDI/2026[2026-27]Status: Disposed3/8/2026AY 2026-27
THE KUSUM BHATIA FOUNDATION,CHANDIGARH vs HONBLE COMMISSIONER OF INCOME TAX ( EXEMPTIONS ), CHANDIGARH
ITA 839/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
RADHA SWAMI SATSANG SOCIETY,SHIMLA vs ASSESSING OFFICER, EXEMPTIONS WARD SOLAN, SOLAN
ITA 833/CHANDI/2026[N.A]Status: Disposed3/8/2026
TEMPLE TRUST SHRI NAINA DEVI JI,HIMACHAL PRADESH vs DCIT/ACIT(E)(C-2), CHANDIGARH, CHANDIGARH
ITA 720/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
RAM BAG GOUSHALA COMMITTEE,HARYANA vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 718/CHANDI/2026[2026-27]Status: Disposed3/8/2026AY 2026-27
RUHANI ANJUMAN,HARYANA vs ITO EXEMPTIONS WARD AMBALA, HARYANA
ITA 716/CHANDI/2026[2027-28]Status: Disposed3/8/2026AY 2027-28
TIBETAN CHILDREN EDUCATIONAL & WELFARE FUND,CTA DHARAMSHALA vs COMMISSIONER OF INCOME TAX EXEMPTION, CHANDIGARH
ITA 646/CHANDI/2026[2026-27]Status: Disposed3/8/2026AY 2026-27
