← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S UNIQUE INSURANCE SERVICES,LUDHIANA, PUNJAB vs ITO, WARD 6(1), LUDHIANA, PUNJAB
ITA 397/CHANDI/2026[2009-10]Status: Disposed6/8/2026AY 2009-10
BAL GOPAL GAU BASERA WELFARE SOCIETY, MOHALI,MOHALI vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 252/CHANDI/2026[2026-2027]Status: Disposed6/8/2026AY 2026-2027
DAYANAND MATH,CHAMBA, HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 24/CHANDI/2026[2025-26]Status: Disposed6/8/2026AY 2025-26
INCOME TAX OFFICER, JIND vs ANKUSH DHAWAN, JIND
ITA 230/CHANDI/2026[2022-23]Status: Disposed6/8/2026AY 2022-23
SARDUL SINGH,PUNJAB vs ITO WARD-2(2), ROPAR, PUNJAB
ITA 201/CHANDI/2026[2016-17]Status: Disposed6/8/2026AY 2016-17
MR. VISHAL,YAMUNANAGAR vs INCOME TAX OFFICER, WARD-5, YAMUNANAGAR
ITA 194/CHANDI/2026[2012-13]Status: Disposed6/8/2026AY 2012-13
MR. VISHAL,YAMUNANAGAR vs ITO, WARD5, YAMUNANAGAR
ITA 193/CHANDI/2026[2012-13]Status: Disposed6/8/2026AY 2012-13
SARDAR CHETAN SINGH CHARITABLE TRUST,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1880/CHANDI/2025[2025-26]Status: Disposed6/8/2026AY 2025-26
RAMINDER SINGH,PUNJAB vs ITO. WARD 6(1), CHANDIGARH, CHANDIGARH
ITA 1659/CHANDI/2025[2015-16]Status: Disposed6/8/2026AY 2015-16
INCOME TAX OFFICER, PARWANOO vs M/S ARTEX INDUSTRIES, NAHAN
ITA 1092/CHANDI/2025[2017-18]Status: Disposed6/8/2026AY 2017-18
GURMEET KAUR,PATIALA vs INCOME TAX OFFICER , PATIALA
ITA 851/CHANDI/2026[2019-20]Status: Disposed5/8/2026AY 2019-20
SHRI MUKTESHWAR MAHADEV SHIV MANDIR COMMITTEE,CHEHLAN vs CIT (EXEMPTIONS) CHANDIGARH, CHANDIGARH
ITA 781/CHANDI/2026[2026-27]Status: Disposed5/8/2026AY 2026-27
G.C.S. COMPUTER TECHNOLOGY PRIVATE LIMITED,CHANDIGARH vs ITO WARD-4, PATIALA, PUNJAB
ITA 711/CHANDI/2026[2019-20]Status: Disposed5/8/2026AY 2019-20
G.C.S. COMPUTER TECHNOLOGY PRIVATE LIMITED,CHANDIGARH vs ITO WARD-4, PATIALA, PUNJAB
ITA 710/CHANDI/2026[2018-19]Status: Disposed5/8/2026AY 2018-19
SHRI GOKUL DHAM VRINDAVAN DHARMARTH ALL INDIA SEWA SAMITI,ROHTAK vs CIT EXEMPTIONS, CHANDIGARH
ITA 411/CHANDI/2026[2024-25]Status: Disposed5/8/2026AY 2024-25
SUBHASH KUMAR DUA, LUDHIANA,LUDHIANA vs THE PCIT-1, LUDHIANA, LUDHIANA
ITA 369/CHANDI/2026[2022-2023]Status: Disposed5/8/2026AY 2022-2023
A.K.SONI HOSIERY MILLS PRIVATE LIMITED,LUDHIANA vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CIR II(1),JCIT-II/LDH, LUDHIANA
ITA 206/CHANDI/2026[2017-18]Status: Disposed5/8/2026AY 2017-18
SARDUL SINGH,PUNJAB vs ITO WARD-2(2), ROPAR, PUNJAB
ITA 200/CHANDI/2026[2016-17]Status: Disposed5/8/2026AY 2016-17
NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS,BALLABGARH, HARYANA vs CIT, EXEMPTIONS, CHANDIGARH
ITA 1307/CHANDI/2026[2026-27]Status: Disposed5/8/2026AY 2026-27
BALRAJ GUPTA FOUNDATION,HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1253/CHANDI/2026[2027-28]Status: Disposed5/8/2026AY 2027-28