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ITAT Chandigarh Bench

6,746 judgments

MUKESH KUMAR SHARMA,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH

ITA 1047/CHANDI/2026[2013-14]Status: Disposed11/8/2026AY 2013-14

SANJAY KUMAR,SHIMLA vs INCOME TAX OFFICER, WARD SHIMLA, SHIMLA

ITA 964/CHANDI/2025[2015-16]Status: Disposed11/8/2026AY 2015-16

INDIAN PUBLIC CHARITABLE TRUST,PATIALA vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 652/CHANDI/2026[2026-2027]Status: Disposed10/8/2026AY 2026-2027

INDIAN PUBLIC CHARITABLE TRUST,PATIALA vs CIT-EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 603/CHANDI/2026[2026-2027]Status: Disposed10/8/2026AY 2026-2027

KULDIP RAI,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, LUDHIANA

ITA 180/CHANDI/2026[2022-23]Status: Disposed10/8/2026AY 2022-23

BALBIR SINGH KHAROUD,PATIALA,PUNJAB vs ITO. WARD-4, PATIALA, PUNJAB

ITA 1592/CHANDI/2026[2012-13]Status: Disposed10/8/2026AY 2012-13

GANPATI DEPARTMENTAL STORE,CIRCULAR ROAD, SOLAN vs ITO, INCOME TAX OFFICE, SHIMLA

ITA 134/CHANDI/2026[2015-16]Status: Disposed10/8/2026AY 2015-16

LOGOS FAITH FOUNDATION, AMBALA,AMBALA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 1275/CHANDI/2026[2026-2027]Status: Disposed10/8/2026AY 2026-2027

LOGOS FAITH FOUNDATION, AMBALA,AMBALA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 1274/CHANDI/2026[2026-2027]Status: Disposed10/8/2026AY 2026-2027

INDIAN ACADEMY OF PEDIATRICS,GURGAON vs CIT EXEMPTIONS, CHANDIGARH

ITA 1266/CHANDI/2026[2025-26]Status: Disposed10/8/2026AY 2025-26

ENSEMBLE HEALTH PARTNERS INDIA PRIVATE LIMITED,CHANDIGARH vs DCIT/ACIT CIR 1(1) CHANDIGARH, CHANDIGARH

ITA 1076/CHANDI/2026[2022-23]Status: Disposed10/8/2026AY 2022-23

INTERNATIONAL SAHAJA PUBLIC SCHOOL SOCIETY,SAHU KANGRA, HIMACHAL PRADESH vs EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH

ITA 1041/CHANDI/2026[2027-2028]Status: Disposed10/8/2026AY 2027-2028

INTERNATIONAL SAHAJA PUBLIC SCHOOL SOCIETY,SAHU KANGRA,HIMACHAL PRADESH vs EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH

ITA 1040/CHANDI/2026[2027-2028]Status: Disposed10/8/2026AY 2027-2028

ANIL KUMAR,UNA vs INCOME TAX OFFICER, WARD, UNA, UNA

ITA 1309/CHANDI/2025[2018-19]Status: Disposed10/8/2026AY 2018-19

INDUS INDIA,C/O INDUS APPLIANCES PVT LTD vs ITO, PARWANOO

ITA 852/CHANDI/2026[2016-17]Status: Disposed6/8/2026AY 2016-17

MINING OFFICER,MOHALI vs INCOME TAX OFFICER TDS-2, CHANDIGARH

ITA 735/CHANDI/2026[2019-20]Status: Disposed6/8/2026AY 2019-20

MINING OFFICER,MOHALI vs INCOME TAX OFFICER TDS-2, CHANDIGARH

ITA 734/CHANDI/2026[2018-19]Status: Disposed6/8/2026AY 2018-19

PANKAJ VERMA,CHANDIGARH vs INCOME TAX OFFICER WARD 2(1), AAYKAR BHAWAN, CHANDIGARH

ITA 672/CHANDI/2026[2017-18]Status: Disposed6/8/2026AY 2017-18

GURU GADDI BABA PRABHU DYAL CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX (APPEALS), CHANDIGARH

ITA 590/CHANDI/2026[2026-27]Status: Disposed6/8/2026AY 2026-27

M/S UNIQUE INSURANCE SERVICES,LUDHIANA,PUNJAB vs ITO, WARD 6(1), LUDHIANA, PUNJAB

ITA 398/CHANDI/2026[2010-11]Status: Disposed6/8/2026AY 2010-11