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ITAT Chandigarh Bench
6,746 judgments
SHRI OM PARKASH BANSAL EDUCATION & SOCIAL WELFARE TRUST,MANDI GOBINDGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 117/CHANDI/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
KURUKSHETRA UNIVERSITY,KURUKSHETRA, HARYANA vs ACIT(E)(C-2), CHANDIGARH, CHANDIGARH
ITA 1075/CHANDI/2026[2016-17]Status: Disposed12/8/2026AY 2016-17
KRISHNA SEN EDUCATIONAL TRUST,GURGOAN vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH, CHANDIGARH
ITA 1071/CHANDI/2026[NA]Status: Disposed12/8/2026
KRISHNA SEN EDUCATIONAL TRUST,GURGAON vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH, CHANDIGARH
ITA 1059/CHANDI/2026[NA]Status: Disposed12/8/2026
HARJEET SINGH,NURPUR vs INCOME TAX OFFICER, WARD, NURPUR, NURPUR
ITA 790/CHANDI/2025[2017-18]Status: Disposed12/8/2026AY 2017-18
INCOME TAX OFFICER WARD 2(2) ROPAR, ROPAR vs ANKUR GARG, RUPNAGAR
ITA 1885/CHANDI/2025[2019-20]Status: Disposed12/8/2026AY 2019-20
KHAMPAGAR MONASTIC CHARITABLE TRUST,KANGRA vs CIT(E), CHANDIGARH
ITA 1806/CHANDI/2025[2025-26]Status: Disposed12/8/2026AY 2025-26
KHAMGAR DRUK DHARMAKARA COLL OF BUDDHIST CULTURAL & WELFARE CHRT TRUST,KANGRA vs CIT(E), CHANDIGARH
ITA 1805/CHANDI/2025[2025-26]Status: Disposed12/8/2026AY 2025-26
JASPAL,KURUKSHETRA vs INCOME TAX OFFICER, WARD-2, KURUKSHETRA
ITA 1556/CHANDI/2025[2018-19]Status: Disposed12/8/2026AY 2018-19
JASPAL,KURUKSHETRA vs INCOME TAX OFFICER, WARD-2, KURUKSHETRA
ITA 1555/CHANDI/2025[2017-18]Status: Disposed12/8/2026AY 2017-18
TECHNICAL EDUCATION COLLEGE,BARNALA vs CIT EXEMPTIONS, CHANDIGARH
ITA 856/CHANDI/2026[2026-2027]Status: Disposed11/8/2026AY 2026-2027
M/S DYNAMIC FINVEST SERVICES PVT. LTD.,NEW DELHI vs THE DY. COMMISSIONER (DCIT ), CENTRAL CIRCLE-1, CHANDIGARH
ITA 80/CHANDI/2026[2009-10]Status: Disposed11/8/2026AY 2009-10
M/S DYNAMIC FINVEST SERVICES PVT. LTD.,NEW DELHI vs THE DY. COMMISSIONER (DCIT ), CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 68/CHANDI/2026[2010-11]Status: Disposed11/8/2026AY 2010-11
M/S DYNAMIC FINVEST SERVICES PVT. LTD.,NEW DELHI vs THE DY. COMMISSIONER (DCIT ), CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 67/CHANDI/2026[2007-08]Status: Disposed11/8/2026AY 2007-08
M/S DYNAMIC FINVEST SERVICES PVT. LTD.,NEW DELHI vs THE DY. COMMISSIONER (DCIT ), CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 66/CHANDI/2026[2006-07]Status: Disposed11/8/2026AY 2006-07
SONALAC PAINTS AND COATINGS LIMITED,CHANDIGARH vs DCIT/ACIT CIRCLE 1(1) CHANDIGARH, CHANDIGARH
ITA 651/CHANDI/2026[2018-19]Status: Disposed11/8/2026AY 2018-19
SONALAC PAINTS AND COATINGS LIMITED,CHANDIGARH vs DCIT/ACIT CIRCLE 1(1), CHANDIGARH, CHANDIGARH
ITA 650/CHANDI/2026[2019-20]Status: Disposed11/8/2026AY 2019-20
M/S DYNAMIC FINVEST SERVICES PVT. LTD.,NEW DELHI vs THE DY. COMMISSIONER (DCIT ), CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 65/CHANDI/2026[2005-06]Status: Disposed11/8/2026AY 2005-06
VAISHNO DASS,LUDHIANA vs INCOME TAX OFFICER WARD 7(1), LUDHIANA
ITA 584/CHANDI/2026[2022-23]Status: Disposed11/8/2026AY 2022-23
MANDIR MURTI LUXMI NARAYAN,FARIDABAD vs CIT EXEMPTIONS, CHANDIGARH
ITA 1326/CHANDI/2026[2025-26]Status: Disposed11/8/2026AY 2025-26
